ITAT Delhi Bench
81,130 judgments
CELESTIAL AVIATION TRADING 8 LIMITED,SHANNON, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
CELESTIAL AVIATION TRADING 62 LIMITED,SHANNON, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
CELESTIAL AVIATION TRADING 36 LIMITED,SHANNON, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
SANJAY JAIN,NOIDA vs ITO,WARD-3(3), NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, DELHI vs M/S SOLUTION MARKS, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
CHAMPAT SINGH (THROUGH LEGAL HEIR SH. KANNU SINGH),GHAZIABAD vs THE ITO-WARD-2(1)(2), CGO COMPLEX HAPUR CHUNGI GHAZIABAD
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SUPERTECH INDIA PRIVATE LIMITED,DELHI vs JCIT, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ACIT, NEW DELHI vs VRINDA FARMS PRIVATE LIMITED, NEW DELHI
DCIT, CIRCLE - 10(1), DELHI vs INTERLINK FOODS PRIVATE LIMITED, SOUTH DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, CIRCLE - 10(1), NEW DELHI vs INTERLINK FOODS PRIVATE LIMITED, SOUTH DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, CIRCLE - 10(1), DELHI vs INTERLINK FOODS PRIVATE LIMITED, SOUTH DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
RAKSHIT ESTATES PRIVATE LIMITED,GURGAON vs INCOME TAX OFFICER, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
OMKAR SINGH,NOIDA vs ITO WARD - 5(2)(1), NOIDA
SURYAVANSHI FINLEASE PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE, KARNAL
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SHAHNAWAZ AHMED CHAUDHARY,DELHI vs ITO, WARD 58(2), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
HSK INFRA PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-11(2), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member)
INCOME TAX OFFICER, WARD-1(2)(4), MEERUT vs MALIYANA COOPERATIVE CANE DEVELOPEMENT UNION, GORAKHPUR
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CIRCLE-1, FARIDABAD, INCOME TAX DEPARTMENT vs NHPC LIMITED, FARIDABAD
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, FARIDABAD, INCOME TAX DEPARTMENT vs NHPC LIMITED, FARIDABAD
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
