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ITAT Delhi Bench

81,130 judgments

FIITJEE LIMITED.,NEW DELHI vs ACIT CIRCLE-25(2), NEW DELHI

ITA 334/DEL/2021[2011-12]Status: Disposed29/10/2025AY 2011-12

FIITJEE LIMITED.,NEW DELHI vs ACIT CIRCLE-25(2), NEW DELHI

ITA 333/DEL/2021[2010-11]Status: Disposed29/10/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

DCIT CENTRAL CIRCLE-27, NEW DELHI vs NRP PACKERS PRIVATE LIMITED, NEW DELHI

ITA 1270/DEL/2020[2013-14]Status: Disposed29/10/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

FORUM AGRO FOODS PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE-19, NEW DELHI

ITA 483/DEL/2019[2014-15]Status: Disposed29/10/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

PVR LTD.,NEW DELHI vs DCIT, CIRCLE- 19(2), NEW DELHI

ITA 2080/DEL/2018[2013-14]Status: Disposed29/10/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, CIRCLE- 19(2), NEW DELHI vs PVR LTD., NEW DELHI

ITA 1963/DEL/2018[2013-14]Status: Disposed29/10/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

DCIT, NEW DELHI vs M/S. PVR LTD., NEW DELHI

ITA 5403/DEL/2015[2011-12]Status: Disposed29/10/2025AY 2011-12

RAMAA ADVISORS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 20

W.P.(C)/13251/202428/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

RAMAA ADVISORS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 20

W.P.(C)/13250/202428/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

RAMAA ADVISORS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 20

W.P.(C)/13249/202428/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

RAMAA ADVISORS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 20

W.P.(C)/13248/202428/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

RAMAA ADVISORS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 20

W.P.(C)/13247/202428/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

RAMAA ADVISORS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 20

W.P.(C)/13246/202428/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PRRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S SHINE STAR BUILDCON PVT.LTD

ITA/541/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S SHIVGANESH BUILDERS PVT. LTD

ITA/550/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PRRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S SHINE STAR BUILDCON PVT.LTD

ITA/543/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S SHINE STAR BUILDCON PVT. LTD

ITA/549/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX-1 vs M/S. BELIEVE CONSTRUCTIONS P. LTD

ITA/542/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX, I vs M/S. BHUDEVA ESTATES P. LTD

ITA/539/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PRRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S SHINE STAR BUILDCON PVT. LTD

ITA/540/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR