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ITAT Delhi Bench

81,130 judgments

PR. COMMISSIONER OF INCOME TAX-4 vs GOBIND KUMAR GOYAL

ITA/548/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX-4 vs SH. GOBIND KUMAR GOYAL

ITA/544/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S SHIVGORI BUILDERS PVT

ITA/536/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX-4 vs M/S KING BUILDCON PVT.LTD

ITA/538/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs OM SHIV BUILDTECH PVT. LTD

ITA/537/202528/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

GREENTEK REMAN (P) LIMITED,NEW DELHI vs ITO WARD 10(3), DELHI

ITA 5479/DEL/2025[2017-18]Status: Heard28/10/2025AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

RAJESH KUMAR MORODIA,NEW DELHI vs OFFICE OF THE INCOME TAX OFFICER, WARD 53(2), DELHI, NEW DELHI

ITA 5457/DEL/2025[2017-18]Status: Heard28/10/2025AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

SAKSHI JAIN,NEW DELHI vs ITO, WARD- 30(1), DELHI

ITA 4176/DEL/2025[2019-20]Status: Disposed28/10/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ACIT, DELHI vs SRI PREM PROPERTIES PRIVATE LIMITED, NEW DELHI

ITA 4169/DEL/2025[2010-11]Status: Disposed28/10/2025AY 2010-11

RANJANA GUSAIN,DELHI vs COMMISSIONER OF INCOME TAX, DELHI

ITA 4165/DEL/2025[2018-19]Status: Disposed28/10/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ANSHUMAN AUTO IMPEX PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 2(1), NEW DELHI

ITA 4152/DEL/2025[2016-17]Status: Disposed28/10/2025AY 2016-17

BALRAJ SINGH,SONIPAT vs ITO, WARD 1, SONIPAT, SONIPAT

ITA 4002/DEL/2025[2017-18]Status: Disposed28/10/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ADVANCE INFO DISTRIBUTORS PRIVATE LIMITED, NEW DELHI,NEW DELHI vs INCOME TAX OFFICER, WARD 1(1), NEW DELHI, NEW DELHI

ITA 3596/DEL/2025[A.Y. 2013-14]Status: Disposed28/10/2025

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

CARGILL BUSINESS SERVICES INDIA PRIVATE LIMITED,GURGAON vs DCIT, CIRCLE 1(1), GURGAON, GURGAON

ITA 3571/DEL/2025[2023-24]Status: Disposed28/10/2025AY 2023-24

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

THE WINE CONNECTION,GURUGRAM vs ACIT,CENTRAL CIRCLE-14, DELHI

ITA 3539/DEL/2025[2018-19]Status: Disposed28/10/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

THE WINE CONNECTION,GURGAON vs ACIT CENTRAL CIRCLE-14, DELHI

ITA 3538/DEL/2025[2017-18]Status: Disposed28/10/2025AY 2017-18

THE WINE CONNECTION,GURGAON vs ACIT, CENTRAL CIRCLE-14, NEW DELHI

ITA 3537/DEL/2025[2016-17]Status: Disposed28/10/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

THE WINE CONNECTION,GURGAON vs ACIT, CENTRAL CIRCLE-14, DELHI

ITA 3536/DEL/2025[2015-16]Status: Disposed28/10/2025AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

WEBPULSE FOUNDATION ,NAJAFGARH ROAD IND AREA, NEAR KLG PROPERTY, DELHI vs DCIT CENTRAL CIRCLE 43(1), DELHI, CIVIC CENTRE,NEW DELHI

ITA 3465/DEL/2025[2025-26]Status: Disposed28/10/2025AY 2025-26

NC JEWELLERS,DELHI vs DCIT, CC-26, DELHI

ITA 3464/DEL/2025[2021-22]Status: Disposed28/10/2025AY 2021-22

SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)