ITAT Delhi Bench
81,130 judgments
HARMIT BAWA,DELHI vs DCIT,CENTRAL CIRCLE-27, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HARMIT BAWA,DELHI vs DCIT,CENTRAL CIRCLE-27, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HARMIT BAWA,DELHI vs DCIT,CENTRAL CIRCLE-27, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HARMIT BAWA,DELHI vs DCIT,CENTAL CIRCLE-27, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HARMIT BAWA,DELHI vs DCIT,CENTRAL CIRCLE-27, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, EXEMPTION CIRCLE, GHAZIABAD vs HAPUR PILUKHUWA DEVELOPMENT AUTHORITY, HAPUR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
QUANTUM GLOBAL SECURITIES LIMITED,MUMBAI vs ITO, WARD- 20(3), DELHI
QUANTUM GLOBAL SECURITIES LIMITED,MUMBAI vs ITO, WARD-20(3), DELHI
SURABHI SHODH SANSTHAN,DELHI vs DCIT CIRCLE EXEMP 2(1), DELHI
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
PRABHAT KUMAR RASTOGI ,MEERUT vs ITO WARD- 1(2)(1), MEERUT
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
NARMADA TRUST,NEW DELHI vs THE INCOME TAX OFFICER, NEW DELHI
SH. M. BALAGANESH, ACCOUNTANT MEMBER\nAND\nSH. SUDHIR KUMAR, JUDICIAL MEMBER\nITA No.3034/DEL/2025\nAssessment Year: 2023-24\nNarmada Trust B-60/61 C/o Vs. Income Tax Officer Circle\nBajaj Auto Limited Naraina,\nIndustrial Area Phase-ll\nMitraon Naraina Industrial\nEstate South West Delhi\n110028 New Delhi\nPAN No. AAATN0321K\n(APPELLANT)\n25 (1)\nNew Delhi\n(RESPONDENT)\nAppellant by\nMs. Vasantiben Patel, Adv,\nSh. M.A.Gohel, CA,\nRespondent by\nSh. Om Prakash, Sr.DR\nDate of hearing:\n11
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-17, DELHI, DELHI vs ASHWANI KUMAR GUPTA, LUCKNOW
DCIT, CENTRAL CIRCLE-17, DELHI vs ASHWANI KUMAR GUPTA, LUCKNOW
SH. M BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
WUDSTAY TRAVELS PRIVATE LIMITED,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1), NEW DELHI
SRI SACHIDANAND SAKSHI MAHILA MANDAL,NEW DELHI vs SH. PRAKASH DUBEY CIT(E ), DELHI
SHRI M. BALAGANESH, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)
SWAMI NITANAND MISSION FOUNDATION,B.O. GOYLA KHURD, SOUTH WEST DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTION), DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
SHRI M. BALAGANESH, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)
SWAMI NITANAND MISSION FOUNDATION,B.O. GOYLA KHURD, SOUTH WEST DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTION),DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
SHRI M. BALAGANESH, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs KAMALKUNJ COMMERCIAL PVT. LTD., KOLKATA
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs KAMALKUNJ COMMERCIAL PVT. LTD., KOLKATA
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs KAMALKUNJ COMMERCIAL PVT. LTD., KOLKATA
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
