ITAT Delhi Bench
81,130 judgments
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RICHFIELD GOODS PVT. LTD., KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RICHFIELD GOODS PRIVATE LIMITED, KOLKATA
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
VIVEKANAND ,NOIDA GAUTOM BUDDH NAGAR vs ITO WARD 3(4) NOIDA GBN, NOIDA GAUTOM BUDDH NAGAR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
MAHESH RATILAL GANATRA,UNITED KINDDOM vs THE DCIT, CIRCLE INTERNATIONAL TAXATION-1(3)(1), DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
NAVAYA INFRAPOWER PRIVATE LIMITED,DELHI vs ASSESSING OFFICER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PIONEER E SOLUTION PRIVATE LIMITED,NEW DELHI vs DCIT,CIRCLE-19(1), DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
KIC FOOD PRODUCTS PVT LTD,DELHI vs ITO WARD 61(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
KIC FOOD PRODUCTS PVT LTD,DELHI vs ITO WARD 61(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs KARNAL AGRICULTURAL INDUSTRIES LIMITED, DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX , NEW DELHI vs KARNAL AGRICULTURAL INDUSTRIES LIMITED, DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs KARNAL AGRICULTURAL INDUSTRIES LIMITED, DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs KARNAL AGRICULTURAL INDUSTRIES LIMITED, DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
ACIT(E) CIRCLE -1(1) NEW DELHI, NEW DELHI vs HARPYARI DEVI WELFARE SOCIETY, DELHI
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
KAVYA SAURABH RASTOGI,MORADABAD vs ITO, WARD- 1(1), MORADABAD
SAURABH LAL,GHAZIABAD vs ITO WARD 2(2)(3), GHAZIABAD
SH.CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SH.BRAJESH KUMAR SINGH (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD vs KDP INFRASTRUCTURE PVT. LTD , NOIDA
SH. M BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-13, NEW DELHI, JHANDEWALAN EXTN., NEW DELHI vs MAHAGUN INDIA PVT. LTD., DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-13, NEW DELHI, JHANDEWALAN EXTN. ARA CENTRE vs MAHAGUN INDIA PVT. LTD., VIVEK VIHAR
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
MAHAGUN ( INDIA) PVT LTD,DELHI vs ACIT, CC-13, NEW DELHI, NEW DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
MAHAGUN (INDIA) PVT. LTD,DELHI vs ACIT,CC-13,NEW DELHI, NEW DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
