← All Benches
ITAT Delhi Bench
81,130 judgments
MAHAGUN (INDIA) PVT. LTD.,DELHI vs DCIT,CC-13,NEW DELHI, NEW DELHI
ITA 2881/DEL/2023[2014-15]Status: Disposed28/10/2025AY 2014-15
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
IDP EDUCATION EXAM SERVICES PVT LTD ,HARYANA vs ACIT,CIRCLE-1(1) GURGAON, HARYANA
ITA 2041/DEL/2022[2018-19]Status: Disposed28/10/2025AY 2018-19
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MOIN AKHTAR QURESHI ,NEW DELHI vs ACIT, CENTRAL CIRCLE- 19, NEW DELHI
ITA 7034/DEL/2019[2009-10]Status: Disposed28/10/2025AY 2009-10
ACIT CENTRAL CIRCLE-19, NEW DELHI vs NASREEN MOIN QURESHI, NEW DELHI
ITA 2944/DEL/2019[2008-09]Status: Disposed28/10/2025AY 2008-09
NASREEN MOIN QURESHI,NEW DELHI vs ACIT CENTRAL CIRCLE-19, NEW DELHI
ITA 2412/DEL/2019[2011-12]Status: Disposed28/10/2025AY 2011-12
ACIT, CENTRAL CIRCLE- 19, NEW DELHI vs MOIN AKHTAR QURESHI, NEW DELHI
ITA 2144/DEL/2019[2008-09]Status: Disposed28/10/2025AY 2008-09
ACIT CENTRAL CIRCLE-19, NEW DELHI vs IMPRESS ESTATES PVT LTD., NEW DELHI
ITA 2043/DEL/2019[2009-10]Status: Disposed28/10/2025AY 2009-10
ACIT CENTRAL CIRCLE-19, , NEW DELHI vs MOHD. SHAHNAWAZ, NEW DELHI
ITA 1877/DEL/2019[2008-09]Status: Disposed28/10/2025AY 2008-09
MOIN AKHTAR QURESHI ,NEW DELHI vs ACIT, CENTRAL CIRCLE- 19, NEW DELHI
ITA 1836/DEL/2019[2008-09]Status: Disposed28/10/2025AY 2008-09
MOHD. SHAHNAWAZ,NEW DELHI vs ACIT CENTRAL CIRCLE-19, NEW DELHI
ITA 1728/DEL/2019[2008-09]Status: Disposed28/10/2025AY 2008-09
IMPRESS ESTATES PVT LTD.,NEW DELHI vs ACIT CENTRAL CIRCLE-19, NEW DELHI
ITA 1102/DEL/2019[2008-09]Status: Disposed28/10/2025AY 2008-09
DCIT, CIRCLE- 2(1), NEW DELHI vs AKORN INDIA PVT. LTD., NEW DELHI
ITA 6838/DEL/2018[2014-15]Status: Disposed28/10/2025AY 2014-15
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, CIRCLE- 2(1), NEW DELHI vs AKORN INDIA PVT. LTD., NEW DELHI
ITA 6837/DEL/2018[2013-14]Status: Disposed28/10/2025AY 2013-14
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
AKORN INDIA PVT. LTD.,,GURGAON vs ACIT, CIRCLE-2(1), NEW DELHI
ITA 6567/DEL/2018[2014-15]Status: Disposed28/10/2025AY 2014-15
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
AKORN INDIA PVT. LTD.,,GURGAON vs ACIT, CIRCLE-2(1), NEW DELHI
ITA 6566/DEL/2018[2013-14]Status: Disposed28/10/2025AY 2013-14
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
MILAN SAINI,GURGAON vs DCIT, CIRCLE- 2 , GURGAON
ITA 2335/DEL/2018[2014-15]Status: Disposed28/10/2025AY 2014-15
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT, NEW DELHI vs M/S AKORN INDIA PVT. LTD.,, NEW DELHI
ITA 2074/DEL/2017[2012-13]Status: Disposed28/10/2025AY 2012-13
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
AKORN INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 1743/DEL/2017[2012-13]Status: Disposed28/10/2025AY 2012-13
ANWAR DHEBAR,RAIPUR CHHATTISGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-8, ARA CENTRE JHANDEWALAN EXTENSION
ITSSA 4155/DEL/2025[2020-21]Status: Disposed27/10/2025AY 2020-21
SHREE SUBHASH CHAND JAIN MEMORIAL EDUCATION SOCIETY,MUZAFFARNAGAR vs INCOME TAX OFFICER, GHAZIABAD
ITA 5513/DEL/2025[2018-19]Status: Disposed27/10/2025AY 2018-19
SHRI MAHAVIR SINGH (Vice President)
