ITAT Delhi Bench
81,130 judgments
AJAY MITTAL,ROHTAK vs INCOME TAX OFFICER WARD-2 REWARI, REWARI
SHRI MAHAVIR SINGH (Vice President)
NAWAL SINGH,DHANI CHITTERSAN BHORKALAN GURGAON vs ASSESSING OFFICER, OFFICE OF THE INCOME TAX WARD GURGAON
SHRI MAHAVIR SINGH (Vice President)
ANIL PAUL,NEW DELHI vs ITO WARD 29(8) NEW DELHI, NEW DELHI
SHRI MAHAVIR SINGH (Vice President)
JAYANTHY VENKATA RAMAMURTHY ,GAUTAM BUDHA NAGAR vs ITO WARD 5(3)(1), GAUTAM BUDHA NAGAR
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI vs DIVYANSH INFRACON PRIVATE LIMITED, DELHI
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI vs DIVYANSH INFRACON PRIVATE LIMITED, DELHI
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
EVERMORE FINANCIAL SERVICES PVT LTD.,NEW DELHI vs ITO,WARD 8(1), DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SHRI RAM SARUP GUPTA MEMORIAL TRUST,SOUTH WEST DELHI vs CIT EXEMPTION, DELHI, CIVIC CENTRE, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHRI RAM SARUP GUPTA MEMORIAL TRUST,SOUTH WEST DELHI vs CIT EXEMPTION, DELHI, CIVIC CENTRE, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SHREE VARDHMAN TOWNSHIP PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, CHARKHI DADRI vs RAMBIR, CHARKHI DADRI
MEENA JAIN,GURGAON vs ITO WARD-53(92), GURGAON
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DEEPAK GOLCHA,DELHI vs ACIT,CIRCLE-43(1), DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs SHREE VARDHMAN DEVELOPERS PRIVATE LIMITED, NEW DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
CHITRA FINMAN PVT LTD,DELHI vs ITO WARD-6(1), DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ACIT(OSD), RANGE-10, NEW DELHI , ITO. C.R. BUILDING vs INDRAPRASTHA GAS LTD. , IGL, BHAWAN
SHRI ANUBHAV SHARMA (Judicial Member)
ACIT(OSD), RANGE -10, NEW DELHI, ITO C.R. BUILDING vs INDRAPRASTHA GAS LTD., IGL, BHAWAN
SHRI ANUBHAV SHARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-73(1), DELHI, DELHI vs BIRD AUTOMOTIVE PRIVATE LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA, ACCOUNTNAT MEMBER Deputy Commissioner of Income Tax, Circle-73(1), Room No.413, 4th Floor, Aayakar Bhawan, Laxmi Nagar, Delhi-110092 Vs Appellant Revenue by Assessee by Date of Hearing Date of Pronouncement PER AMITABH SHUKLA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs CHETAN GOYAL, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
INCOME TAX OFFICER, DELHI vs MEGHA GARG, DELHI
SHRI ANUBHAV SHARMA (Judicial Member)