ITAT Delhi Bench
81,130 judgments
RAHUL SAINI,NOIDA vs ASSESSING OFFICER ITO, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
RAKESH KUMAR GUPTA,DELHI vs LD. ITO, WARD 35(1), DELHI, DELHI
SANJEEV KUMAR,PANIPAT vs ITO WARD-4 PANIPAT, PANIPAT
SHRI VIKAS AWASTHY (Judicial Member)
ANU GUPTA,ROHINI, NEW DELHI vs DCIT CIRCLE 34(1), CIVIC CENTRE, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member)
VISHWAKARMA ENTERPRISES INDIA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member)
DEEPAK COMMUNICATION,AJIT NAGAR vs ASSESSING OFFICER, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
MANOJ BINDAL ,HARYANA vs INCOME TAX OFFICER, WARD-1(5), FARIDABAD , HARYANA
SHRI VIKAS AWASTHY (Judicial Member)
SWARNALATA MADUGULA,DELHI vs INCOME TAX OFFICER, NEW DELHI
JCIT OSD, NEW DELHI vs STATESTREET CORPORATE SERVICES DELHI PRIVATE LIMITED, NEW DELHI
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
JCIT(OSD), NEW DELHI vs STATESTREET CORPORATE SERVICES DELHI PVT LTD, NEW DELHI
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
JCIT(OSD), NEW DELHI vs STATESTREET CORPORATE SERVICES DELHI PVT LTD, DELHI
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
LALIT KUMAR,NEW DELHI vs INCOME TAX OFFICER (ITO), WARD 35(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SANJEEV YADAV,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
MANOJ KUMAR MANGLA,DELHI vs DCIT-CC-26, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs JWIL INFRA LIMITED, NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHRI SATI HOSIERY PVT LTD,DELHI vs ITO WARD-23(3), DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
GAURAV TIWARI,UTTAR PRADESH vs DCIT, CIRCLE 1(1), GURUGRAM
SHRI VIKAS AWASTHY (Judicial Member)
MAHIPAL YADAV -THROUGH SUNITA (L/H).,DELHI vs ITO,WARD 43(1),NEW DELHI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member)
MANOJ BINDAL,HARYANA vs INCOME TAX OFFICER WARD 1(5) FBD, FARIDABAD
SHRI VIKAS AWASTHY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), GHAZIABAD vs ARUN KUMAR, GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member)