ITAT Delhi Bench

CARE TODAY FUND,NEW DELHI vs ITO WARD EXEMPTION 1(3), CIVIC CENTRE NEW DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

FLINT POWER TOOLS (P) LTD,GURUGRAM vs ACIT , CENTRAL CIRCLE-1, FARIDABAD

GOODONE TRADERS PRIVATE LIMITED,DELHI vs CIT(A), DELHI

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), NEW DELHI, DELHI vs SHRI LAKSHMI METAL UDYOG LIMITED, DELHI

SH.CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SH.BRAJESH KUMAR SINGH (Accountant Member)

SAHDEV GUPTA,NEW DELHI vs FACELESS ASSESSMENT, NEW DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

SAVEGENIE E-MARKETING PRIVATE LIMITED,GURGAON vs ITO, WARD-4(1), GURGOAN

INCOME TAX OFFICER, INCOME TAX OFFICE vs RITU BALA, FARIDABDA

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SURAJ PAL,GURGAON vs ACIT, CIRCLE-4(1), GURGAON

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

TATA TELESERVICES LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 25(1), DELHI

SUNITA SAINI,HARYANA vs INCOME TAX OFFICER, WARD 1(4), FARIDABAD, HARYANA

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

SWATY MEHTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-17, DELHI

SONIA MEHTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-17, DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

SECURITY PRINTING AND MINTINGCORPORATION OF INDIA LTD,NEW DELHI vs ACIT, CIRCLE 22(2), NEW DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

BEST CITY PROJECTS INDIA PVT. LTD.,NEW DELHI vs ITO, WARD- 4(3), NEW DELHI

ANJALI GUPTA,GURGAON vs ITO WARD -1(2), GURGAON

ACIT, CC- 15, NEW DELHI vs SALONI NARANG, NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member)

FINASTRA INTERNATIONAL FINANCIAL SYSTEMS PTE LIMITED,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, INTERNATIONAL TAX 1(3)(1), DELHI

SANJEEV KUMAR JAIN,NEW DELHI vs ITO,WARD- 58(7), DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

JAIN TEXTILE INDUSTRIES,GURGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(1), GURGAON, GURGAON

INDIABULLS SECURITIES LIMITED (EARLIER KNOWN AS DHANI STOCKS LIMITED),DELHI vs DCIT, CIRCLE-7(1), DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)