ITAT Delhi Bench
81,130 judgments
MANOJ KUMAR,BARWALA vs INCOME TAX OFFICER, WARD-1, HISAR, HISAR
SHRI VIKAS AWASTHY (Judicial Member)
VIJAY KUMAR SHARMA,MUZAFFARNAGAR vs INCOME TAX OFFICER, MUZAFFARNAGAR
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
SUNDER JINDAL,NEW DELHI vs COMMISSIONER, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
PRANAY JAIN,DELHI vs ITO WARD-58(6), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
ATUL KUMAR GUPTA,DELHI vs ITO, WARD- 43(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
GULKANDI DEVI,DELHI vs ITO WARD 51(5), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
AGRAWALA FINSERVE PVT LTD,DELHI vs ITO WARD-1(4), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
ANJALI JAIN,DELHI vs ITO WARD 53(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
ANUJ KAMBOJ,GURGAON vs ITO WARD- 1(1), GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ANUJ KAMBOJ,GURGAON vs ITO WARD-1(1), GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ANUJ KAMBOJ,GURGAON vs ITO WARD-1(1) , GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ANUJ KAMBOJ,GURGAON vs ITO WARD-1(1), GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
VINEET PRAKASH BANSAL HUF,MOH. KHATIYAN, DHAMPUR vs DCIT/ACIT(CENTRAL), MORADABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SHIV ARORA,DELHI vs ITO WARD-63(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ABDUL HAKIM,KHURJA vs ITO, WARD 2(3)(1), BULANDSHAHAR, BULANDSHAHR
SHRI VIKAS AWASTHY (Judicial Member)
NKC PROJECTS PRIVATE LIMITED,JAIPUR vs PCIT DELHI-4, DELHI
MAHARISHI EDUCATION CORPORATION PRIVATE LIMITED,DELHI vs ITO WARD- 16(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
DCIT, GURGAON vs OMAXE LIMITED, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
VIRTUE DRILLING PTE LTD,SINGAPORE vs DCIT,CIRCLE INTL. TAX-3(1)(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SRI PREM PROPERTIES PRIVATE LIMITED,GURGAON vs ACIT,CIRCLE-24(1), NEW DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
