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ITAT Delhi Bench

81,130 judgments

PSA NITROGEN LIMITED LTD.,NEW DELHI vs CIT APPEALS, NEW DELHI

ITA 5959/DEL/2024[2018-19]Status: Disposed24/10/2025AY 2018-19

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3, DELHI vs VED PRAKASH CHANANA, DELHI

ITA 4993/DEL/2024[2018-19]Status: Disposed24/10/2025AY 2018-19

SURINDER KUMAR CHHABRA,GURGAON vs CIRCLE 4(1), GURGAON

ITA 4776/DEL/2024[2012-13]Status: Disposed24/10/2025AY 2012-13

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

VED PRAKASH CHANANA,DELHI vs ACIT CC- 3, DELHI

ITA 4644/DEL/2024[2019-20]Status: Disposed24/10/2025AY 2019-20

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

VED PRAKASH CHANANA,DELHI vs ACIT CC 03, DELHI

ITA 4643/DEL/2024[2018-19]Status: Disposed24/10/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

JUNIPER NETWORKS SOLUTION INDIA PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, NFAC ITD, NEW DELHI

ITA 4400/DEL/2024[2020-21]Status: Disposed24/10/2025AY 2020-21

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SCAN HOLDINGS PRIVATE LIMITED, DELHI

ITA 3753/DEL/2024[2008-09]Status: Disposed24/10/2025AY 2008-09

DCIT, CIRCLE - 19(1), DELHI vs PUNJAB NATIONAL BANK (EARLIER KNOWN AS ORIENTAL BANK OF COMMERCE), DELHI

ITA 3161/DEL/2024[2017-18]Status: Disposed24/10/2025AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTENSION, NEW DELHI vs TVARUR AND FATS PRIVATE LIMITED, NEW DELHI

ITA 3006/DEL/2024[2016-17]Status: Disposed24/10/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

OM PRAKASH BANSAL (HUF),NAYA BAZ DELHIAR vs AC CIRCLE 46(1) NEW DELHI, NEW DELH

ITA 2984/DEL/2024[2017-18]Status: Disposed24/10/2025AY 2017-18

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

KISHNA GEARS PRIVATE LIMITED,DELHI vs ITO, WARD-14(4), DELHI

ITA 2885/DEL/2024[2016-17]Status: Disposed24/10/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

TRAVELPORT GLOBAL DISTRIBUTION SYSTEM BV,NETHERLAND vs THE ASSISTANT COMMISSIONER OF INCOME TAX,, NEW DELHI

ITA 1628/DEL/2024[AY 2016-17]Status: Disposed24/10/2025

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

TAUFIQ AHMED,MURADNAGAR vs INCOME TAX OFFICER WARD 2(2)(4), GHAZIABAD

ITA 3946/DEL/2023[2012-23]Status: Disposed24/10/2025AY 2012-23

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

KAILASH GAHLOT,NEW DELHI vs DCIT, CENTRAL CIRCLE-4, NEW DELHI

ITA 3431/DEL/2023[2015-16]Status: Disposed24/10/2025AY 2015-16

DCIT, CENTRAL CIRCLE-14, DELHI vs PARVEEN AGGARWAL, GURGAON

ITA 197/DEL/2023[2012-13]Status: Disposed24/10/2025AY 2012-13

PARVEEN AGGARWAL,GURGAON vs ACIT CENTRAL CIRCLE-14, NEW DELHI

ITA 178/DEL/2023[2012-13]Status: Disposed24/10/2025AY 2012-13

DCIT CENTRAL CIRCLE-31, NEW DELHI vs PARV BANSAL AS L/H OF LATE ANIL KUMAR BANSAL, NEW DELHI

ITA 1739/DEL/2023[2012-13]Status: Disposed24/10/2025AY 2012-13

VIVAAN PRAKASH, BIJNOR vs DCIT/ACIT(CENTRAL), MORADABAD

ITA 1500/DEL/2023[2018-2019]Status: Disposed24/10/2025AY 2018-2019

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

PARV BANSAL L/H OF LATE SH. ANIL KUMAR BANSAL,NEW DELHI vs DCIT CENTRAL CIRCLE 31, NEW DELHI

ITA 1057/DEL/2023[2012-13]Status: Disposed24/10/2025AY 2012-13

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

BRIJ KISHORE SABHARWAL ,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI

ITA 574/DEL/2022[2016-17]Status: Disposed24/10/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)