ITAT Delhi Bench
81,130 judgments
BRIJ KISHORE SABHARWAL ,DELHI vs ACIT CENTRAL CIRCLE -16, DELHI
BRIJ KISHORE SABHARWAL, DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
BRIJ KISHORE SABHARWAL,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
SIX CONTINENTS HOTELS INC,GURGAON vs ACIT, CIRCLE-3(1)(2), INTERNATIONAL TAXATION, NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SIX CONTINENTS HOTELS INC.,USA vs ACIT CIRCLE- 3 (1)(2) - INTERNATIONAL TAXATION, NEW DELHI
VODAFONE IDEA LTD. (EARLIER KNWON AS VODAFONE MOBILE SERVICES LTD.),MUMBAI vs ACIT,. CIRCLE-26(2), NEW DELHI
SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SHRIYOGESH KUMAR U.S. (Judicial Member)
ACIT, NEW DELHI vs SH. ANIL AGGARWAL, GHAZIABAD
NEELAMBER ASSOCIATES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 18(1), NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
JAIN BROTHERS,ARAM NAGAR DELHI vs COMMISSIONER OF INCOME TAX (APPEAL), INCOME TAX DEPARTMENT, CIVIC CENTRE, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
STAR TRACK FOOTWEAR PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2), NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
ANSUL AGGARWAL & CO.,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MEERUT, INCOME TAX OFFICE, MEERUT vs UMALOK CHARITABLE TRUST, MEERUT
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
KESHRAM,VILLAGE- PATWARI vs THE ITO WARD- 5(2)(1), G BUDH NAGAR, GAUTAM BUDH NAGAR
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ROBINDRA SHARMA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 5 DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MLB MEDICARE PRIVATE LIMITED vs ITO WARD 17(1), NEW DELHI & ANR.
KRITIKA JAIN,NEW DELHI vs ITO WARD 36(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
UNIPACK PACKAGING PRIVATE LIMITED,DELHI vs ITO,WARD 27(1), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
MEENU GUPTA,MEERUT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MEERUT, MEERUT
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
PRAMILA KATIYAR CHARITABLE AND EDUCATIONAL WELFARE TRUST,NOIDA vs ITO (EXEMPTIONS), GHAZIABAD
Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
