ITAT Delhi Bench
81,130 judgments
SKYLINK CONSTRUCTION PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME, CR BUILDING NEW DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
AJIT PAL SINGH CHOUDHARY,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 43(1), DELHI
ASSYSTEM ENGINEERING AMD OPERATION SERVICES,FRANCE vs DY. COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), INTERNATIONAL TAXATION, NEW DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
SICPA INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 22(2), DELHI
MITU MOHINDRU,DELHI vs ACIT CIRCLE-INTL TAX 2(2)(1), DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
GE GLOBAL PARTS & PRODUCTS GMBH,SWITZERLAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(3)(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
STERCON ENERGY PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-29, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
STERCON ENERGY PVT. LTD.,DELHI vs ACIT CENTRAL CIRCLE- 29, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
STERCON ENERGY PVT LTD,DELHI vs ACIT, CENTRAL CIRCLE-29, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
COIM INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
RAMESH VERMA,MORADABAD vs ITO,2(1), MORADABAD
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GOVIND RAM MAKRANIA PROP. M/S LAXMI OIL & GINNING FACTORY,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GOVIND RAM MAKRANIA PROP. M/S LAXMI OIL & GINNING FACTORY,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GOVIND RAM MAKRANIA PROP. M/S LAXMI OIL & GINNING FACTORY,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGOAN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-49(1), NEW DELHI vs GULSHAN RAI MAHAJAN, DELHI
BIMLA DEVI PROP. M/S KRISHNA COTTON & OIL MILLS,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BIMLA DEVI PROP. M/S KRISHNA COTTON & OIL MILLS,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BIMLA DEVI PROP. M/S KRISHNA COTTON & OIL MILLS,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MAKRANIA GROUP GUM & CHEMICALS,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KRISHAN KUMAR MAKRANIA PRO. M/S MAKRANIA OIL MILL,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
