ITAT Delhi Bench
81,130 judgments
KRISHAN KUMAR MAKRANIA PRO. M/S MAKRANIA OIL MILL,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KRISHAN KUMAR MAKRANIA PRO. M/S MAKRANIA OIL MILL,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KRISHAN KUMAR MAKRANIA PRO. M/S MAKRANIA OIL MILL,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KRISHAN KUMAR MAKRANIA PRO M/S. MAKRANIA OIL MILL,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SAHIL KOHLI,NEW DELHI vs DCIT CENTRAL CIRCLE-16, NEW DELHI
DEEPAK KUMAR GUPTA,KANPUR vs ITO WARD 2(1), MORADABAD, MORADABAD
SAHIL KOHIL,DELHI vs DCIT, CENTRAL CIRCLE-16, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs ISRANI BUILDWELL PRIVATE LIMITED, DELHI
SUMMIT AVIATION PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-24(2), DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUMMIT AVIATION PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 22(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUMMIT AVIATION PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 22(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUMMIT AVIATION PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 22(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUMMIT AVIATION PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 22(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUMMIT AVIATION PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 22(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MAKRANIA GROUP GUM & CHEMICALS,BHIWANI vs DCIT CENTRAL CIRCLE - I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MAKRANIA GROUP GUM & CHEMICALS,BHIWANI vs DCIT CENTRAL CIRCLE - I, GURGAON
SHRI YOGESH KUMAR, U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GOVIND RAM MAKRANIA PROP. M/S LAXMI OIL & GINNING FACTORY,BHIWANI vs DCIT CENTRAL CIRCLE - I, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 16, DELHI, DELHI vs SAHIL KOHLI, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-16, DELHI vs KOHLI TENTS PRIVATE LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-16, DELHI vs KEY EVENTS, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)