ITAT Delhi Bench
81,130 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-16, DELHI vs KEY EVENTS, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIOINER OF INCOME TAX, DELHI vs KEY EVENTS, DELHI
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-16 DELHI, DELHI vs KOHLI TENTS PRIVATE LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 16 DELHI, DELHI vs KOHLI TENTS PRIVATE LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 16 DELHI, DELHI vs KOHLI TENTS PRIVATE LIMITED, DELHI
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 16, DELHI, DELHI vs KOHLI TENTS PRIVATE LIMITED, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAHEJA DEVELOPERS LIMITED, NEW DELHI vs DCIT, CENTRAL CIRCLE 19, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAHEJA DEVELOPERS LIMITED,NEW DELHI vs ACIT, CENTRAL CIRCLE 19, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HAL OFFSHORE LTD,NEW DELHI vs ITO, WARD 2(1)(1), INTERNATIONAL TAXATION, NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
RAM KUMAR TYAGI,GHAZIABAD vs ITO, WARD-2(2), GHAZIABAD
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
NEHA GUPTA,NEW DELHI vs ITO, WARD- 35(5), NEW DELHI
COBB APPARELS PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4-2, DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
REALESTATE.COM.AU PTY LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX 3(1)(1), & ANR.
DEPUTY COMMISSIONER, DELHI vs ROMESH SHARMA, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT CC -15, NEW DELHI vs ALOK DHIR, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER (A.Y: 2010-11 & 2012-13) DCIT, CC-15 Vs. Alok Dhir Room No. 245, ARA C-361, Defence Colony Centre Jhandhwalen South Delhi, New Delhi 110055 New Delhi 110024 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No.: AAFPD5235P Appellant Respondent Appellant by : Sh. Mahesh Kumar, CIT DR Respondent by : Sh. Tarun Chanana, Adv. Sh. Gaurav Jain, CA Date of Hearing 16.10.2025 Date of Pronouncement 16.10.2025 ORDER PER MADHUMITA ROY,
DCIT CC -15, NEW DELHI vs ALOK DHIR, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER (A.Y: 2010-11 & 2012-13) DCIT, CC-15 Room No. 245, ARA Centre Jhandhwalen New Delhi - 110055 Vs. Alok Dhir C-361, Defence Colony South Delhi, New Delhi - 110024 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No.: AAFPD5235P Appellant Respondent Appellant by : Sh. Mahesh Kumar, CIT DR Respondent by : Sh. Tarun Chanana, Adv. Sh. Gaurav Jain, CA Date of Hearing 16.10.2025 Date of Pronouncement 16.10.2025 ORDER PER MADHUMITA R
FIROZ ALAM,SAHARANPUR vs ITO WARD-3(3)(3), SAHARANPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DD GLOBAL CAPITAL PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
HARJAS LOGIC SYSTEMS PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE 10(1), CR BUILDING
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
EARTH BUILDTECH PRIVATE LIMITED,DELHI vs THE ACIT, CENTRAL CIRCLE-25, NEW DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
