ITAT Delhi Bench
81,130 judgments
DHANSHREE DEVELOPERS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 27, DELHI
DHANSHREE DEVELOPERS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 27, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DHANSHREE DEVELOPERS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 27, NEW DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DHANSHREE DEVELOPERS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 27, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAVI MANJERI ANANTARAMAN,USA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INT TAX 1(1)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SYNACOR INC.,HAMBURG vs ACIT, INT.TAX. CIRCLE- 3(1)(2), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
JINDAL POLY FILMS LTD.,NEW DELHI vs ACIT, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
M/S GREAT VALUE INDUSTRIES LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
HARDEEP SINGH BEING LEGAL HEIR OF LATE SARDAR SAWARUP SINGH vs INCOME TAX OFFICER WARD 68(5) NEW DELHI & ANR.
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S REMFRY AND SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX vs M/S. REMFRY AND SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-1 vs ASHUTOSH DEVELOPERS P. LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX vs MS. REMFRY AND SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S SHIVGORI BUILDERS PVT. LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX vs M/S REMFRY AND SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S MDLR RESORTS PVT. LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR COMMISSIONER OF INCOME TAX DELHI -12 vs M/S REMFRY SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs MARGUERITE LASUSA CHAWLA
MUKUL HASTEER,KARNAL vs ITO WARD-1, KARNAL
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DELHI DUTY FREE SERVICES PRIVATE LIMTED,DELHI vs DCIT,CENTRAL CIRCLE-13, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)