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ITAT Delhi Bench

81,130 judgments

DELHI DUTY FREE SERVICES PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-13 , DELHI

ITA 68/DEL/2025[2018-19]Status: Disposed15/10/2025AY 2018-19

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DELHI DUTY FREE SERVICES PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-13, DELHI

ITA 67/DEL/2025[2017-18]Status: Disposed15/10/2025AY 2017-18

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

GLACIER TRADEX PVT LTD,DELHI vs ACIT, CC-29, DELHI

ITA 487/DEL/2025[2018-19]Status: Disposed15/10/2025AY 2018-19

GLACIER TRADEX (P) LTD, NEW DELHI vs ACIT.CENTRAL CIRCLE-29, DELHI

ITA 486/DEL/2025[2017-18]Status: Disposed15/10/2025AY 2017-18

INCOME TAX OFFICER, DELHI vs MOHD RIZWAN, DELHI

ITA 3535/DEL/2025[2021-22]Status: Disposed15/10/2025AY 2021-22

RAGHAV KUMAR,NEW DELHI vs ACIT CENTRAL CIRCLE-29, NEW DELHI

ITA 3215/DEL/2025[2021-22]Status: Disposed15/10/2025AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

RAGHAV KUMAR,DELHI vs ACIT CENTRAL CIRCLE 29, NEW DELHI

ITA 3214/DEL/2025[2020-21]Status: Disposed15/10/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

DCIT, CIRCLE 4(2), NEW DELHI vs M/S CNH INDUSTRIAL (INDIA) PVT LTD, UTTAR PRADESH

ITA 305/DEL/2025[2023-24]Status: Disposed15/10/2025AY 2023-24

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DHANSHREE DEVELOPERS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 27, NEW DELHI, DELHI

ITA 2674/DEL/2025[2014-15]Status: Disposed15/10/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DHANSHREE DEVELOPERS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 27, NEW DELHI, DELHI

ITA 2672/DEL/2025[2011-12]Status: Disposed15/10/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PAHAL SOCIETY FOR DEVELOPMENT,DELHI vs ASSESSING OFFICER, DELHI

ITA 2669/DEL/2025[2025-26]Status: Disposed15/10/2025AY 2025-26

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Aggarwal (Accountant Member)

PAHAL SOCIETY FOR DEVELOPMENT,DELHI vs ASSESSING OFFICER, DELHI

ITA 2668/DEL/2025[2025-26]Status: Disposed15/10/2025AY 2025-26

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Aggarwal (Accountant Member)

BINDAL SMELTING PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 2665/DEL/2025[2010-11]Status: Disposed15/10/2025AY 2010-11

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

TRIO SECURITY AND INTELLIGENCE PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 2664/DEL/2025[2020-21]Status: Disposed15/10/2025AY 2020-21

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

KANCHANJUNGA POWER COMPANY PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 2662/DEL/2025[2019-20]Status: Disposed15/10/2025AY 2019-20

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

DEEPAK AGARWAL,DELHI vs DCIT, CENTRAL CIRCLE- 25 , DELHI

ITA 2309/DEL/2025[2021-22]Status: Disposed15/10/2025AY 2021-22

DEEPAK AGARWAL,DELHI vs DCIT,CENTRAL CIRCLE- 13, DELHI

ITA 2308/DEL/2025[2018-19]Status: Disposed15/10/2025AY 2018-19

DEEPAK AGARWAL,DELHI vs DCIT, CENTRAL CIRCLE-25, DELHI

ITA 2306/DEL/2025[2014-15]Status: Disposed15/10/2025AY 2014-15

DEEPAK AGARWAL,DELHI vs DCIT, CENTRAL CIRCLE- 25, DELHI

ITA 2305/DEL/2025[2013-14]Status: Disposed15/10/2025AY 2013-14

GULSHAN KUMAR,GURGAON vs ITO WARD-1(3), GURGAON

ITA 2242/DEL/2025[2020-21]Status: Disposed15/10/2025AY 2020-21