ITAT Delhi Bench
81,130 judgments
PARVEEN TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRLCE 2, FARIDABAD HARYANA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
PARVEEN TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRLCE 2, FARIDABAD HARYANA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
PARVEEN TAYAL,FARIDABAD HARYANA vs DEPTY COMMISSIONER OF INCOME TAX , FARIDABAD HARYAN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
PARVEEN TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 , FARIDABAD HARYAN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
PARVEEN TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENRAL 2 , FARIDABAD HARYAN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
A B PROPMART PVT LTD,NEW DELHI vs ITO WARD 1(1), DELHI
GANGANAGER VEHICLES PVT. LTD,DELHI vs ITO, WARD-10(1), NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
GANGANAGAR VEHICLES PVT. LTD,DELHI vs ITO, WARD-10(1), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
HONEYWELL EXIM PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-10(1), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DIVESH VERMA,BENGALURU vs ITO,WARD-1(1), FARIDABAD
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
HOSHIYARI,REWARI vs ITO , WARD-1, REWARI
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs ODIA SAMAJ, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SCHNEIDER ELECTRIC PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2), C. R. BUILDING,DELHI
DHARAMPAL SATYAPAL LTD.,NEW DELHI vs ACIT CENTRAL CIRCLE 29, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, DELHI, NEW DELHI vs DEEPA TALWAR, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ASSIMILATE SOLUTIONS INDIA PVT. LTD.,DELHI vs DCIT CIRCLE, 1(1), DELHI
HITESHI LEASING AND HOUSING PVT LTD,NEW DELHO vs DCIT, CIRCLE-1, FARIDABAD
TUPPERWARE INDIA PRIVATE LIMITED,CONNAUGHT PLACE NEW DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE THROUGH DEPUTY COMMISSIONER OF INCOME TAX, IP ESTATE NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ALFANAR ENERGY PRIVATE LIMITED,GURUGRAM, HARYANA, INDIA vs THE DEPUTY OR ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURUGRAM, GURUGRAM, HARYANA, INDIA
LG ELECTRONICS INDIA PRIVATE LIMITED,MATHURA ROAD, NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
