ITAT Delhi Bench
81,130 judgments
LG ELECTRONICS INDIA PRIVATE LIMITED ,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
HIMALAYA REALESTATE PRIVATE LIMITED,SHAKTI NAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 11(2), DELHI, CR BUILDING
SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER\nAND SHRI VIMAL KUMAR, JUDICIAL MEMBER\n\nITA No. 3426/Del/2024\nAssessment Year: 2017-18\n\nHimalaya Realestate Private Vs. Assistant Commissioner of Income\nLimited, 7365, Shakti Nagar,\nDelhi - 1100 07\nTax, Circle 11(2),\nDelhi\n\nPAN :AACCH6225K\n(Appellant)\n\nPIN: 1100 02\n(Respondent)\n\nAppellant by\nRespondent by\nShri Pranshu Goel, CA, Shri Aditya\nGupta, Adv.\nShri Rajesh Kumar Dhanesta, Sr. DR\n\nDate of hearing\nDate of pronouncement\n18
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VIC ENTERPRISES PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
MUZAFFAR NAGAR DEVELOPMENT AUTHORITY,NEW DELHI vs DCIT EXEMPTION CIRCLE, GHAZIABAD
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-13, NEW DELHI, ARA CENTRE, JHANDEWALAN, NEW DELHI vs URBAINIA SPACES PVT. LTD., MANDAWALI, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI vs HINDUSTAN CLEAN ENERGY LTD., DELHI
DCIT CENTRAL CIRCLE-06, NEW DELHI vs PRAVEEN KUMAR JOLLY, NEW DELHI
MANNOHAR LAL HIRA LAL LTD,GHAZIABAD vs ITO,WARD- 2(1)(4), GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
DCIT, CIRCLE-13(1), NEW DELHI vs LG ELECTRONICS INDIA PVT. LTD., DELHI
GYAN DEVI MEMORIAL CULTURAL & EDUCATIONAL SOCIETY,NEW DELHI vs CIT(E), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CIRCLE-15(2), NEW DELHI vs LG ELECTRONICS INDIA PVT. LTD., NEW DELHI
LG ELECTRONICS INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-15(2), NEW DELHI
MAHABIR,GURGAON vs ITO, WARD- 2(5), GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MAHABIR,GURGAON vs ITO, WARD- 2(5), GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
LG ELECTRONICS INDIA PVT. LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 5, NEW DELHI
NEW DELHI AUTO FINANCE PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 18(1), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
OPELINA FINANCE AND INVESTMENT LTD.,DELHI vs ITO, WARD- 19(2), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PARK VIEW AUTOMOTIVE P.LTD,NEW DELHI vs ITO, WARD-19(3), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
