← All Benches

ITAT Delhi Bench

81,130 judgments

ITO, NEW DELHI vs M/S. CHARAN RENEWABLE ENERGY PVT. LTD., NEW DELHI

ITA 4522/DEL/2016[2012-13]Status: Disposed15/10/2025AY 2012-13

DCIT, NOIDA vs M/S. L.G. ELECTRONICS INDIA PVT. LTD., GREATER NOIDA

ITA 1969/DEL/2016[2011-12]Status: Disposed15/10/2025AY 2011-12

SH. BHAG SINGH,HARYANA vs INCOME TAX OFFICER, HARYANA

ITA 2647/DEL/2025[2012-13]Status: Disposed14/10/2025AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

AMBARNUJ FINANCE AND INVESTMENTS PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-26, DELHI

ITA 2646/DEL/2025[2014-15]Status: Disposed14/10/2025AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

STEELWILL GLOBOTECH PRIVATE LIMITED,FARIDABAD, HARYANA vs INCOME TAX OFFICER, WARD 1(4), FARIDABAD, FARIDABAD, HARYANA

ITA 1466/DEL/2025[2018-19]Status: Disposed14/10/2025AY 2018-19

JCIT OSD, DELHI vs MIDAS POLYPACK PVT LTD NOW KNOWN AS AG POLYPACK PVT LTD, DELHI

ITA 1349/DEL/2025[2016-17]Status: Disposed14/10/2025AY 2016-17

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JCIT, OSD, DELHI vs MIDAS POLYPACK PVT. LTD NOW KNOWN AS A G POLYPACK PVT. LTD, DELHI

ITA 1348/DEL/2025[2015-16]Status: Disposed14/10/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JCIT, OSD, DELHI vs MIDAS POLYPACK PVT LTD, NOW KNOWN AS AG POLYPACK PVT LTD, DELHI

ITA 1347/DEL/2025[2014-15]Status: Disposed14/10/2025AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT, CIRCLE- 19(1), DELHI vs P & R ENGINEERING SERVICES PVT. LTD., DELHI

ITA 6058/DEL/2024[2010-11]Status: Disposed14/10/2025AY 2010-11

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER, C R BUILDING DELHI vs VIRAT PROMOTERS PRIVATE LIMITED, NEW DELHI

ITA 5746/DEL/2024[2013-14]Status: Disposed14/10/2025AY 2013-14

SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER, WARD-5(1)(2), NOIDA, NOIDA vs BHAVYA PIPE INDUSTRY, GREATER NOIDA

ITA 5107/DEL/2024[2022-23]Status: Disposed14/10/2025AY 2022-23

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

KARNAL CO-OP SUGAR MILLS LTD,KARNAL vs ACIT CIRCLE, KARNAL

ITA 6334/DEL/2019[2012-13]Status: Disposed14/10/2025AY 2012-13

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ASHISH KALRA,NEW DELHI vs ACIT, CENTRAL CIRCLE-4, NEW DELHI

ITA 4309/DEL/2019[2009-10]Status: Disposed14/10/2025AY 2009-10

ASHISH KALRA,NEW DELHI vs ACIT, CENTRAL CIRCLE-4, NEW DELHI

ITA 4308/DEL/2019[2008-09]Status: Disposed14/10/2025AY 2008-09

ACIT, CIRCLE-9(1), NEW DELHI vs FINEST PROMOTERS (P) LTD., NEW DELHI

ITA 4277/DEL/2019[2010-11]Status: Disposed14/10/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CIRCLE-9(1), NEW DELHI vs FINEST PROMOTERS (P) LTD., NEW DELHI

ITA 3662/DEL/2019[2015-16]Status: Disposed14/10/2025AY 2015-16

ACIT, CIRCLE-9(1), NEW DELHI vs FINEST PROMOTERS (P) LTD., NEW DELHI

ITA 7817/DEL/2018[2014-15]Status: Disposed14/10/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CIRCLE-9(1), NEW DELHI vs FINEST PROMOTERS (P) LTD., NEW DELHI

ITA 7816/DEL/2018[2013-14]Status: Disposed14/10/2025AY 2013-14

ACIT, CIRCLE-9(1), NEW DELHI vs FINEST PROMOTERS (P) LTD., NEW DELHI

ITA 7815/DEL/2018[2012-13]Status: Disposed14/10/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CIRCLE-9(1), NEW DELHI vs FINEST PROMOTERS (P) LTD., NEW DELHI

ITA 7814/DEL/2018[2011-12]Status: Disposed14/10/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)