ITAT Delhi Bench
81,130 judgments
M/S. FINEST PROMOTERS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJIV KUMAR GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CERNTARL CIRCLE 5 DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ZOMATO LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1) NEW DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
HYDEL CONSTRUCTION PVT. LTD. vs COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
HYDEL CONSTRUCTION PVT. LTD. vs COMMISSIONER OF INCOME TAX, DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
M/S GDG EDUCATIONAL TRUST vs ADDL COMMISIONER OF INCOME TAX
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX 7 vs TATA TELESERVICES LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs BOMBARDIER TRANSPORTATION GMBH
PR CIT-08 vs M/S STEEL AUTHORITY OF INDIA LIMITED.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX vs STEEL AUTHORITY OF INDIA LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX , DELHI-7 vs M/S V C SOLUTIONS PVT. LTD.
SHRAY JAIN,DELHI vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE
YASHBIR SINGH,PANIPAT vs ITO WARD-5, PANIPAT
Sh. Satbeer Singh Godara (Judicial Member)
PRAMOD JAGGI,DELHI vs ITO WARD 43(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
MANJUSHA MITTAL,DELHI vs ITO WARD 29(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SHANTI KUMARI SHARMA,GHAZIABAD vs ITO WARD 2(2)(3), GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
M/S HIRA LALL & SON (EXPORTS) (P) LTD.,DELHI vs INCOME TAX OFFICER , DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
SHUEB URF MOHD KUNWER SHUEB,KHURJA vs ITO, BULANDSHAHR
SHRI SATBEER SINGH GODARA (Judicial Member)
SUTANUTI TIE UP PVT. LTD.,DELHI vs INCOME TAX OFFICER, DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH.BRAJESH KUMAR SINGH (Accountant Member)
MADAN RAUNIYAR ,GAUTAM BUDDHA NAGAR vs ITO, WARD- 2(1)(3), GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
