ITAT Delhi Bench
81,130 judgments
SRI MANGOO SINGH & BALJEET SINGH MEMORIAL TRUST,TEHSIL DEOBAND, SAHARANPUR vs ITO EXEMPTION WARD, GHAZIABAD, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT LIMITED,DELHI vs DCIT, CIRCLE-2(2), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
SMT. RENU TYAGI,GURUGRAM vs INCOME TAX OFFICER WARD 3(5), GURUGRAM
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SMT. RENU TYAGI,GURUGRAM vs INCOME TAX OFFICER WARD 3(5), GURUGRAM
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SMT. RENU TYAGI,GURUGRAM vs INCOME TAX OFFICER, WARD 3(5), GURUGRAM
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ANKUR KUMAR GOEL,NEW DELHI vs ITO, CIVIC CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member)
ANKUR KUMAR GOEL,NEW DELHI vs ITO, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
GLUED ENTERTAINMENT PVT. LTD.,DELHI vs INCOME TAX OFFICER- WARD 74(3)- DELHI, DELHI
MANOHAR DOSHI,DELHI vs ITO WARD-36(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ANUBHA BANSAL,DELHI vs ACIT, CENTRAL CIRCLE-10(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
PHOTON ULTRAWAVE PRIVATE LIMITED,DELHI vs DCIT,CIRCLE-19(2), DELHI
BHAGWAN SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEEPAK VOHRA,DELHI vs DCIT, CENTRAL CIRCLE-29, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ARUN PRUTHI,RAJOURI GARDEN NEW DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS), ITO
SHRI SATBEER SINGH GODARA (Judicial Member)
DSC LIMITED,DELHI vs DCIT,CENTRAL CIRCLE-14, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
RUPALI GUPTA,MEERUT vs NATIONAL FACELESS APPEAL CENTRE (NFAC), NATIONAL FACELESS APPEAL CENTRE DELHI
DCIT, CIRCLE - 10(1), NEW DELHI vs INDIAN SUGAR EXIM CORPORATION LIMITED, SOUTH EAST DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
INDIAN SUGAR EXIM CORPORATION LTD,NEW DELHI vs ACIT CIRCLE 12(1), C R BUILDING, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
DCIT, CIRCLE - 19(1), NEW DELHI vs PRIME COMFORT PRODUCTS PVT. LTD., DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SANJAY MALHOTRA,NEW DELHI vs ITO, WARD-29(3), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)