ITAT Delhi Bench
81,130 judgments
SHIVANSH DAIRY PRODUCTS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, DELHI
DEEPAK VOHRA ,DELHI vs ASSIST. CIT, CC- 29, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S. PGF LTD.,CHANDIGARH vs DCIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PGF LTD.,CHANDIGARH vs ACIT, NEW DELHI
ACIT, NEW DELHI vs M/S. PGF LTD., CHANDIGARH
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, NEW DELHI vs M/S PGF LTD., CHANDIGARH
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
FOSUN PHARMA INDUSTRIAL PTE. LTD vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX & ANR.
PR. COMMISSIONER OF INCOME TAX, DELHI - 1 vs M/S BHARTI REALTY HOLDINGS LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-1, DELHI vs M/S RNB INTERNATIONAL PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR COMMISSIONER OF INCOME TAX CENTRAL 3 vs RNB INTERNATIONAL PVT LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, DELHI 1 vs M/S AMADEUS INDIA PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ERADICATUS INFECTUS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SSJ SEATING SYSTEMS PVT. LTD.,WORLI vs ASSESSMENT UNIT, DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
SAJAG SARTHAK FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)
SAJAG SARTHAK FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)
MUKUNDA RAJ SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
MUKUNDA RAJ SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX. CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
MUKUNDA RAJ SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
MUKUNDA RAJ SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
MUKUNDA RAJ SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
