ITAT Delhi Bench
81,130 judgments
SHOBHA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SHOBHA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SHOBHA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 13, NEW DELHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SHOBHA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SHOBHA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SHOBHA SHRESTHA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI
BISHNU KRISHNA SHRESTHA THROUGH HIS LEGAL HEIR SMT SHOBHA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
BISHNU KRISHNA SHRESTHA THROUGH HIS LEGAL HEIR SMT SHOBHA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI
BISHNU KRISHNA SHRESTHA THROUGH HIS LEGAL HEIR SMT SHOBHA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
BISHNU KRISHNA SHRESTHA THROUGH HIS LEGAL HEIR SMT SHOBHA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
BISHNU KRISHNA SHRESTHA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-13, NEW DELHI, NEW DELHI
JAI KRISHAN LIQUORS PVT LTD.,DELHI vs DCIT, CIRCLE-13(1), DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
OM AROHANAM SANSTHA,DELHI vs CIT(EXEMPTIONS), DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
OM AROHANAM SANSTHA,DELHI vs CIT(EXEMPTIONS), DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
JAN SEVA SAMITI,SOUTH DELHI vs CIT(EXEMPTION), DELH, NEW DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
JAN SEVA SAMITI,SOUTH DELHI vs CIT(EXEMPTION), DELH, DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
PRACHEEN SHRI AGGARWAL DIGAMBER JAIN PANCHAYAT DELHI,DELHI vs CIT(EXEMPTION), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
MANOHAR DUTT SHARMA,FARIDABAD vs ITO 1(5), FARIDABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SH. ARJUN KUMAR,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
AJMER SINGH,ROHTAK vs ITO, WARD - 1, ROHTAK, ROHTAK
SHRI VIKAS AWASTHY (Judicial Member)
