ITAT Delhi Bench

PAWAN KUMAR SHARMA,NEW DELHI vs ASSISTANT DIRECTOR OF INCOME TAX, BANGLORE

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

THE PRADHAN MERCANTILE ASSOCIATION CHARITY FUND,DELHI vs CIT EXEMPTION, DELHI

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SH.CHETAN SHARMA,NOIDA vs DCIT,CENTRAL CIRCLE-7, DELHI

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

KAVISH MERCANTILE PVT. LTD.,DELHI vs DCIT, CIRCLE 13(1), DELHI, DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

LAKHAANI INTERNATIONAL,FARIDABAD vs DCIT, CIRCLE -1, FARIDABAD, FARIDABAD

SHRI VIKAS AWASTHY (Judicial Member)

AIR CON SYSTEMS(INDIA) PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI

SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER\nAND\nSHRI MANISH AGARWAL, ACCOUNTANT MEMBER\n\nITA No.5325/Del/2024\n(ASSESSMENT YEAR 2020-21)\n\nM/s Air Con Systems (India)\nPvt. Ltd.\nA-2/40F/F, Safdarjung\nDevelopment Area,\nGreen Park Market,\nSouth West Delhi-110016.\nPAN-AAACA9931D\n(Appellant)\n\nDCIT,\nCentral Circle-30,\nVs. New Delhi.\n(Respondent)\n\nAssessee by\nShri Mayank Patawarai, Adv.\nDepartment by\nShri Sanjeev Kumar Yadav, CIT-DR\nDate of Hearing\n15/07/2025\nDate of Pronouncem

YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY,GREATER NOIDA vs COMMISSIONER OF INCOME TAX- APPEAL, GHAZIABAD

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

UMESH KUMAR,DELHI vs INCOME TAX OFFICER , CIVIC CENTRE DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

INCOME TAX OFFICER WARD 4(1), NEW DELHI vs BABA VISHWAKARMA ENGINEERING CO. PVT. LTD., NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RAJESH BUBNA,DELHI vs ACIT, CENTRAL CIRCLE- 20, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AJAY KUMAR,KARNAL vs ITO,WARD-1, KARNAL

RAMESH CHANDRA SARAF,NEW DELHI vs ITO WARD - 17(4), NEW DELHI

SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY PVT. LTD.,GURGAON vs DCIT, CIRCLE- 2(1), GURGAON

VOESTALPINE VAE VKN INDIA PVT. LTD. (FORMELY KNOWN AS VAE VKN INDUSTRIES PVT. LTD.),NEW DELHI vs ACIT, CIRCLE- 17(1), NEW DELHI

MR. NIKHIL SAWHNEY,NEW DELHI vs ACIT, NOIDA

SHRI INAMUL HAQ,SAHARANPUR vs ITO, SAHARANPUR

SHRI UMESH CHAND JAIN,HARIDWAR vs DCIT, HARIDWAR

SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

GOPAL BANSAL vs ASSISSTANT COMMISSIONER OF INCOME TAX

MANISHA AGARWAL vs INCOME TAX OFFICER, WARD 59(1),DELHI & ORS.

PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs QED VENTURE ADVISORS PVT. LTD.