ITAT Delhi Bench
81,130 judgments
PR. COMMISSIONER OF INCOME TAX-1 vs CASIO INDIA COMPANY PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
OM PRAKASH SAINI,GURGAON vs CIT(APPEAL)-3, GURGAON
SHRI MAHAVIR SINGH, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
SANKET BATRA,DELHI vs ASSISTANT COMMISSIONER, DELHI
KASIRAJ RENGAPPA,TAMILNADU vs ITO,WARD INT. TAX 1(1)(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, LTU, CIRCLE- 1 & 2, NEW DELHI vs INDIAN YAMAHA MOTOR PVT. LTD.,, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
DIGITAL INTERNET TECHNOLOGIES LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE 1(2)(2), NEW DELHI
SARTHAK GUPTA vs INCOME TAX OFFICER WARD 35(1) & ANR.
FERRA ENGINEERING PTY LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION-1-3-1, DELHI
PR. COMMISSIONER OF INCOME TAX - 4, DELHI vs NATIONAL FERTILIZERS LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs POONAM MALHOTRA
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs M/S INNWAYS VENTRUE LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs M/S QED VENTURE ADVISORS PVT. LTD.
PR. COMMISSIONER OF INCOME TAX, DELHI 1 vs M/S DABUR INVEST CORP LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
KAMALADITYYA CONSTRUCTION PVT. LTD.,JHARKHAND vs DCIT, CENTRAL CIRCLE-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
KAMALADITYYA CONSTRUCTION PVT. LTD.,JHARKHAND vs DCIT, CENTRAL CIRCLE-30, NEW DELLHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
KAMALADITYYA CONSTRUCTION PVT. LTD,JHARKHAND vs DCIT, CENTRAL CIRCLE-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
BHA vs AGAR DEALERS PVT LTD,DELHIVS.ITO, WARD 4(1), DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SYED MUDESSIR,SAHARANPUR vs INCOME TAX OFFICER, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
COMMANDO MUSCLE POWER PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-13(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
COMMANDO MUSCLE POWER PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-13(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
