ITAT Delhi Bench
81,130 judgments
NARESH,DELHI vs WARD 62(1) DELHI JAO, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
KAVITA BANSAL,UTTAR PRADESH vs ACIT CENTRAL CIRCLE, UTTARPRADESH
Sh. Satbeer Singh Godara (Judicial Member)
SHRI MALKIAT SINGH,DELHI vs CIT(APPEAL), DELHI
SHRI MAHAVIR SINGH (Vice President)
DENSO INTERNATIONAL ASIA CO., LTD.,THAILAND vs THE ASSISTANT COMMISSIONER OF INCOME TAX , NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
CATHERINE JEAN CHANDHOK,DELHI vs PCIT, NOIDA
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
VEDIC GYAN YAG YOG DHARMARTH TRUST,JUAN, SONIPAT vs ITO, EXEMPTION, ROHTAK
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
HUAWEI INTERNATIONAL PTE LTD,SINGAPORE vs ACIT-CIRCLE 2(1)(1), INTL. TAX, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
S3 INFRAREALITY PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER,TDS WARD 77(1), DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
INNER CHEF PRIVATE LTD,GURUGRAM vs ACIT,CIRCLE-4(1), GURGAON
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER WARD 19(1), DELHI vs ORION REALINFRA PRIVATE LIMITED, DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ANUJ KUMAR,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ELAN LTD, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ELAN BUILDCON PVT LTD, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ELAN BUILDCON PVT LTD, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
CREST COMMERCIAL PRIVATE LIMITED,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), GURGAON, GURGAON vs JAI JAI RAM SINGH INFRASTRUCTURE PRIVATE LIMITED, GURGAON
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs KAMAL TIMBERS INDIA PRIVATE LIMITED, NEW DELHI
HONDA R&D (INDIA) PRIVATE LIMITED,GURGAON vs DCIT,CIRCLE-10(1), DELHI
SUNIL KUMAR,GURGAON vs WARD 4(3), GURGAON
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
MOHD GULZAR,DELHI vs ITO, WARD 63(5), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)