ITAT Delhi Bench
81,130 judgments
INCOME TAX OFFICER, GHAZIABAD vs SUSHIL KUMAR, GHAZIABAD
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
KISHAN CHAND MADAN,DELHI vs ITO, WARD 68(1), NEW DELHI
SNW SMITH CONSULTANT PRIVATE LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE 5, NEW DELHI
SYED MOHAMMAD ALI ZAIDI,MEERUT vs ITO, WARD 1(2)(5), MEERUT
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
JOGPL PVT LTD,UTTAR PRADESH vs DCIT CIRCLE-13(1) DELHI, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
PANASONIC INDIA PRIVATE LTD.,GURGAON vs NEAC, NEW DELHI
SHRI C. N. PRASAD, JUDICIAL MEMBER\nAND\nSHRI M. BALAGANESH (Accountant Member)
ITO WARD - 1(2)(4), MEERUT vs LIVROS PUBLISHING PVT LTD, MEERUT
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT, CIRCLE- 54(1), NEW DELHI vs NITIN GARG , NEW DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT\nAND\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\nITA Nos.4920 & 4921/Del/2019\n[Assessment Years: 2014-15 & 2015-16]\nAsstt. Commissioner of\nIncome Tax,\nCircle-54(1),\nRoom No. 1502, E-2 Block,\nDR. SPM Civic Centre,\nNew Delhi-110002,\nVs\nSri Nitin Garg,\n26, Main Ring Road, Lajpat\nNagar-IV,\nNew Delhi-24.\nPAN- AAGPG5722P\nRevenue\nAssessee\nRevenue by\nAssessee by\nMs. Monika Singh, CIT(DR)\nShri Jaspal Singh Sahni, CA\nDate of Hearing\n22.09.2025
ACIT, CIRCLE- 54(1), NEW DELHI vs NITIN GARG , NEW DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT\nAND\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\nITA Nos.4920 & 4921/Del/2019\n[Assessment Years: 2014-15 & 2015-16]\nVs\nAsstt. Commissioner of\nIncome Tax,\nCircle-54(1),\nRoom No. 1502, E-2 Block,\nDR. SPM Civic Centre,\nNew Delhi-110002,\nSri Nitin Garg,\n26, Main Ring Road, Lajpat\nNagar-IV,\nNew Delhi-24.\nPAN- AAGPG5722P\nRevenue\nAssessee\nRevenue by\nAssessee by\nMs. Monika Singh, CIT(DR)\nShri Jaspal Singh Sahni, CA\nDate of Hearing\n22.09.2025
KARMIC BUSINESS SPECIALITIES PVT. LTD.,NEW DELHI vs ACIT, CIRCLE-14(1), NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
MARUTI SUZUKI INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
MARUTI SUZUKI INDIA LTD.,NEW DELHI vs DCIT, CIRCLE- 16(1), NEW DELHI
M/S MARUTI SUZUKI INDIA LTD.,,NEW DELHI vs DCIT, NEW DELHI
DCIT, NEW DELHI vs M/S. MARUTI SUZUKI INDIA LTD., NEW DELHI
M/S DISCOVERY COMMUNICATION INDIA,NEW DELHI vs DCIT, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
DCIT, NEW DELHI vs M/S FIEM INDUSTRIES LTD.,, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DISCOVERY COMMUNICATION INDIA,NEW DELHI vs DCIT, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
DCIT, NEW DELHI vs M/S. DISCOVERY COMMUNICATION INDIA, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
GAURAV MALHOTRA,DELHI vs ITO WARD 58(3), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SUDHA BAKSHI,NEW DELHI vs ITO WARD 30(3), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
