ITAT Delhi Bench
81,130 judgments
PRITHVI PAL SINGH LAMBA,ROHTAK vs ITO, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
HARISH BATRA,DELHI vs INCOME TAX OFFICER, WARD-45(1), DELHI, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
RAVINDRA KUMAR,MUZAFFARNAGAR vs ITO WARD-3(2)(5), MUZAFFARNAGAR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
JCIT(OSD) CENTRAL CIRCLE 1, JHANDEWALAN vs SAHARA INDIA REAL ESTATE CORPORATION LTD., LUCKNOW
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
WESTERN UP POWER TRANSMISSION CO LTD vs INCOME TAX SETTLEMENT COMMISSION & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MEGHA ENGINEERING AND INFRASTRUCTURE LTD. vs INCOME TAX SETTLEMENT COMMISSION & ORS.
HARSHIT FINVEST PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10 1 NEW DELHI & ANR.
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs UNITED BANK OF INDIA NOW AMALGAMATED WITH PUNJAB NATIONAL BANK
WPI GROUP INC.,NEW JERSEY, USA vs DCIT, CIRCLE INT. TAX 3(1)(1), NEW DELHI
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, NEW DELHI vs M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC.
PRATT & WHITNEY CANADA CORP.,CANADA vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(2)(2), NEW DELHI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRATT & WHITNEY CANADA CORP.,CANADA vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(2)(2), NEW DELHI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRATT & WHITNEY CANADA (SEA) PTE. LTD.,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(2)(2), NEW DELHI , NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRATT & WHITNEY CANADA (SEA) PTE. LTD.,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(2)(2), NEW DELHI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ROSHAN LAL,HISAR vs INCOME TAX OFFICER, WARD-3, HISAR, HISAR
SHRI SATBEER SINGH GODARA (Judicial Member)
SANJEEV BEDEKAR HUF,NEW DELHI vs ACIT CIRCLE-30(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
GOLDEN,DELHI vs ITO WARD 10(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
JUBILANT INGREVIA LIMITED,AMROHA vs ASSISTANT COMMISSIONER OF INCOME TAX ACIT-1, MORADADBAD
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs YPA RESTAURANT PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
LUMMUS TECHNOLOGY HEAT TRANSFER B.V,GURUGRAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, INT. TAX, GURUGRAM, GURUGRAM
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)