ITAT Delhi Bench
81,130 judgments
ACIT, CIRCLE-26(2), NEW DELHI vs VNG IMPEX P.LTD, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
KEDARNATH ROUT,BERHAMPUR vs NATIONAL FACELESS ASSESSMENT CENTER, NEW DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
KRISHNA DEVI SEHRAWAT,DELHI vs ITO WARD-43(6), DELHI
PATHOLOGY EDUCATION SOCIETY,DELHI vs CIT(EXEMPTION), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PATHOLOGY EDUCATION SOCIETY,DELHI vs CIT(EXEMPTIONS), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JITENDRA SINGH,BIJNOR vs INCOME TAX OFFICER, BIJNOR
BAL SEWA ASHRAM (ORPHANAGE),BHIWANI vs INCOME TAX OFFICER (EXEMPTIONS), ROHTAK
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
UNIVERSAL CONFEDERATION OF SREE NARAYANA GURU ORGANISATIONS,DELHI vs CIT EXEMPTIONS, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
RAMVIRA EXIM (INDIA)PVT LTD,DELHI vs ITO WARD-21(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
RAMVIRA EXIM (INDIA) PVT LTD,DELHI vs ITO WARD-21(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
RAMVIRA EXIM (INDIA)OPINION PVT LTD,DELHI vs ITO WARD-21(1), DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
SAT JINDA KALYANA SOCIAL WELFARE TRUST,ROHTAK vs CIT(EXEMPTIONS), CHANDIGARH
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SAT JINDA KALYANA SOCIAL WELFARE TRUST,ROHTAK vs CIT(EXEMTPION), CHANDIGARH
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
RAJEEV GOSWAMI,NOIDA vs INCOME TAX OFFICER, WARD 5(2)(2), NOIDA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
RAVI KUMAR,ANANGPUR, FARIDABAD vs ASSESSING OFFICER, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
PELICAN TOBACCO INDIA PRIVATE LIMITED,. vs ITO, WARD - 19(4), NEW DELHI, .
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
FORTUM FINNSURYA ENERGY PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 7(1), NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs KAWATRA TENT AND CATERERS PRIVATE LIMITED, DELHI
APTIV COMPONENTS INDIA P.LTD (FORMERLY KNOWN AS DELPHI AUTOMOTIVE SYSTEMS P.LTD),NEW DELHI vs ACIT, CIRCLE-1(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
