ITAT Delhi Bench

81,130 judgments

TURKISH AIRLINES INC,GURGAON vs ACIT, INT. TAXATION , GUGAON

ITA 942/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

M/S. AG POLYPACKS PVT. LTD. (AS SUCCESSOR IN INTEREST OF MIDAS POLYPACK PVT. LTD.),DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI, DELHI

ITA 862/DEL/2025[2020-21]Status: Disposed30/9/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S. AG POLYPACKS PVT. LTD. (AS SUCCESSOR IN INTEREST OF MIDAS POLYPACK PVT. LTD.),DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI, DELHI

ITA 861/DEL/2025[2019-20]Status: Disposed30/9/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S. AG POLYPACKS PVT. LTD. (AS SUCCESSOR IN INTEREST OF MIDAS POLYPACK PVT. LTD.),DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI, DELHI

ITA 860/DEL/2025[2018-19]Status: Disposed30/9/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S. AG POLYPACKS PVT. LTD. (AS SUCCESSOR IN INTEREST OF MIDAS POLYPACK PVT. LTD.),DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI, DELHI

ITA 859/DEL/2025[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SUPER BAZAR STORES PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-6, DELHI

ITA 828/DEL/2025[2015-16]Status: Disposed30/9/2025AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

SUPER BAZAR STORES PVT LTD,DELHI vs ACIT,CENTRAL CIRLCLE-6, DELHI

ITA 827/DEL/2025[2014-15]Status: Disposed30/9/2025AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

JITENDER KUMAR,VILL PETWAR, TESHIL NARNAUD, DISTT. HISAR vs INCOME TAX OFFICER, WARD-5, HISAR, HISAR

ITA 764/DEL/2025[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

CHIRAG KIRPAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, GURGAON

ITA 656/DEL/2025[2016-17]Status: Disposed30/9/2025AY 2016-17

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

AGNATE FASHIONS LTD,DELHI vs ACIT, CC-29, DELHI

ITA 562/DEL/2025[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

LOKESH KUMAR SRIVASTAVA,GREATER NOIDA vs DCIT, CENTRAL CIRCLE-31, DELHI

ITA 4889/DEL/2025[2021-22]Status: Disposed30/9/2025AY 2021-22

Sh. Satbeer Singh Godara (Judicial Member)

LOKESH KUMAR SRIVASTAVA,GREATER NOIDA vs DCIT, CENTRAL CIRCLE-31, DELHI

ITA 4888/DEL/2025[2020-21]Status: Disposed30/9/2025AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

LOKESH KUMAR SRIVASTAVA,GREATER NOIDA vs DCIT, CENTRAL CIRCLE-31, DELHI

ITA 4887/DEL/2025[2019-20]Status: Disposed30/9/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

ADHIKAR FOUNDATION,NEW DELHI vs ITO DLCC-CA-(47)(1), NEW DELHI

ITA 4859/DEL/2025[2020-21]Status: Disposed30/9/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

GLACIER TRADEX PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-29, NEW DELHI

ITA 485/DEL/2025[2016-17]Status: Disposed30/9/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MONEEFLO TECHNOLOGIES PRIVATE LIMITED,HARYANA vs CIT/ITO/WARD 2(4) GURGAON, RANGE 53, HARYANA

ITA 4844/DEL/2025[2024-25]Status: Disposed30/9/2025AY 2024-25

SHRI SATBEER SINGH GODARA (Judicial Member)

CHAKRESH JAIN,GHAZIABAD vs INCOME TAX OFFICER, WARD - 2(1)(2), GHAZIABAD, GHAZIZBAD

ITA 4841/DEL/2025[2016-17]Status: Disposed30/9/2025AY 2016-17

Sh. Satbeer Singh Godara (Judicial Member)

NAVEEN KUMAR JHA,DELHI vs INCOME TAX OFFICER, DELHI

ITA 4817/DEL/2025[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

NEELAM PRASAD,GREATER KAILASH, DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 3471/DEL/2025[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

NEELAM PRASAD,GREATER KAILASH, DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 3470/DEL/2025[2015-16]Status: Disposed30/9/2025AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)