ITAT Delhi Bench

BABU SINGH,GAUTAM BUDDHA NAGAR vs ASSESSMENT UNIT, DELHI

AIMS MAX GARDENIA DEVELOPERS PRIVATE LIMITED,NOIDA vs ACIT, CENTRAL CIRCLE-16, NEW DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AIMS MAX GARDENIA DEVELOPERS PVT LTD,NOIDA vs ACIT,CENTRAL CIRCLE-16, DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AIMS MAX GARDENIA DEVELOPERS PRIVATE LIMITED,NOIDA vs ACIT< CENTRAL CIRCLE-16, NEW DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

OMPAL SINGH YADAV,MEERUT vs WARD - 1(2)(1), AAYKAR BHAWAN

Sh. Satbeer Singh Godara (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, DELHI, NEW DELHI vs M/S JKM INFRA PROJECTS LTD., NOIDA, UTTAR PRADESH

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs DHARAMPAL SATYAPAL LTD, DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs DHARAMPAL SATYAPAL LTD, DELHI

SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

ASHA RAJGARHIA,DELHI vs DCIT, CENTRAL CIRCLE - 28, NEW DELHI

SHRI M. BALAGANESH, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)

ASHA RAJGARHIA,DELHI vs DCIT, CENTRAL CIRCLE - 28, DELHI

SHRI M. BALAGANESH, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)

ASHA RAJGARHIA,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI

SHRI M. BALAGANESH, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)

ASHA RAJGARHIA,DELHI vs DCIT, CENTRAL CIRCLE -28, DELHI

SHRI M. BALAGANESH, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)

M/S PUBLIC EDUCATION BOARD REWARI,HARYANA vs INCOME TAX OFFICER, HARYANA

SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

UTTAM KUMAR MALI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

WEST IV ENGINES (IRELAND) LIMITED,FOREIGN vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX CIRCLE 3(1)(1), DELHI

WEST III ENGINES (IRELAND) LIMITED,FOREIGN vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX CIRCLE - 3(1)(1), DELHI

CONCENTRIX CVG CUSTOMER MANAGEMENT GROUP INC. ,UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), INTERNATIONAL TAXATION, DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

PRIMAT CAPITAL 2019-II DESIGNATED ACTIVITY COMPANY(SUCCESSOR OF PRIMAT CAPITAL MSN 2138 DESIGNATED ACTIVITY COMPANY) ,DELHI vs DCIT INT. TAX. CIRCLE 2(2)(2), NEW DELHI

PRIMAT CAPITAL 2019-II DESIGNATED ACTIVITY COMPANY,DELHI vs DCIT,INTL TAX. CIRCLE-2(2)(2), DELHI

JACKSON SQUARE AVIATION IRELAND LIMITED (SUCCESSOR OF CONNOLLY AVIATION CAPITAL 1 LIMITED AND CONNOLLY AVIATION CAPITAL 3 LIMITED),NEW DELHI vs DCIT INT. TAX. CIRCLE 2(2)(2), DELHI