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ITAT Delhi Bench

81,130 judgments

CONNOLLY AVIATION CAPITAL 2 LTD,DELHI vs ACIT,INT. TAX, CIRCLE-2(1)(2), DELHI

ITA 1855/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

INMARSAT SOLUTIONS BV,NETHERLANDS vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INTL. TAX. 2(1)(1), DELHI

ITA 1729/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

DALIP SINGH RATHORE,DELHI vs ITO WARD-1(2), FARIDABAD

ITA 1717/DEL/2025[2018-19]Status: Disposed30/9/2025AY 2018-19

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

IBJL AIRCRAFT LOTUS CO., LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE INTERNATIONAL TAX 2(1)(1), NEW DELHI

ITA 1631/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

GULSHAN HOMES AND INFRASTRUCTURE (P) LTD,NEW DELHI vs DR. MANOJ KUMAR, DCIT, CENTRAL CIRCLE-31, NEW DELHI

ITA 1595/DEL/2025[2020-21]Status: Disposed30/9/2025AY 2020-21

ALC BLARNEY AIRCRAFT LIMITED,FOREIGN vs DEPUTY COMMISSIONER OF INCOME-TAX, (CIRCLE INTERNATIONAL TAXATION) - 1(1)(1), DELHI

ITA 1540/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

BLACKBIRD CAPITAL II LIMITED,FOREIGN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX - 1(1)(2), DELHI

ITA 1526/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1731 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, DELHI

ITA 1517/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1729 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, DELHI

ITA 1516/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1801 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, NEW DELHI

ITA 1515/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1802 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, NEW DELHI

ITA 1514/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1803 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, NEW DELHI

ITA 1513/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1722 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, DUBLIN, IRELAND

ITA 1512/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

GY AVIATION LEASE 1732 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, DELHI

ITA 1511/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1804 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, DELHI

ITA 1510/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1728 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, DELHI

ITA 1509/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1730 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, DELHI

ITA 1508/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1723 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, DELHI

ITA 1507/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1819 CO., LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3)(1), INTERNATIONAL TAX, DELHI, NEW DELHI

ITA 1506/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

CDB AVIATION OWNER LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, DELHI

ITA 1488/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23