ITAT Delhi Bench
80,939 judgments
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs GLOBAL AGRO CORP, NEW DELHI
LM WIND POWER AS ,DENMARK vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX 2(2)(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
JSM OILFIELDS SERVICES PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX , NEW DELHI
ANAND PRAKASH SINGH,UTTAR PRADESH vs ACIT, CIR-2, GHAZIABAD, GHAZIABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
INCOME TAX OFFICER WARD-48(1), DELHI vs RAVINDER NATH GOEL, DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
GOLD SPICE IMPEX,DELHI vs INCOME TAX OFFICER, WARD-47(2), DELHI
ORAVEL STAYS LIMITED (FORMERLY KNOWN AS ORAVEL STAYS PRIVATE LIMITED),GURUGRAM vs DCIT CENTRAL CIRCLE 6, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ORAVEL STAYS LIMITED (FORMERLY KNOWN AS ORAVEL STAYS PRIVATE LIMITED),GURUGRAM vs DCIT CIRCLE 76(1), NEW DELHI
DELHI DEVELOPMENT AUTHORITY,NEW DELHI vs ACIT,(EXEMPTIONS) CIRCLE-1(1), NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
HARISH KUMAR SINGH,GREATER NOIDA vs ITO, WARD 3(2), BULANDSHAHR
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SANJAY KHURANA vs INCOME TAX DEPARTMENT MINISTRY OF FINANCE
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
NATIONAL SOLAR ENERGY FEDERATION OF INDIA,DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(4), DELHI
DESRAJ,NEW DELHI vs ITO- WARD 1(4), GURGAON
MAGNOLIA MARTINIQUE CLOTHING PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 17, NEW DELHI, DELHI
MAGNOLIA MARTINIQUE CLOTHING PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 17, NEW DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
MAGNOLIA MARTINIQUE CLOTHING PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 17, NEW DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
MAGNOLIA MARTINIQUE CLOTHING PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-17, NEW DELHI, DELHI
BB BUILDHOME PVT LTD,DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
