ITAT Delhi Bench
80,939 judgments
ANKIT ENTERPRISES,DELHI vs ITO WARD-46(4), DELHI
YOGESH KUMAR, U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ANAND TRIPLEX BOARD PVT LTD,DELHI vs DCIT, CIRCLE-1(1), DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SOUTH EAST MIGRATION FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GAUTAM GUPTA,NEW DELHI vs DCIT CENTRAL CIRCLE 30 NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
PARVEEN GUPTA,NEW DELHI vs ACIT CENTRAL CIRCLE 30, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
VANDANA JAIN,SONIPAT vs PCIT(CENTRAL)-1, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
VANDANA JAIN,SONIPAT vs PCIT(CENTRAL)-1, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
VANDANA JAIN,SONIPAT vs PCIT(CENTRAL)-1, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
M/S LS CONTRACTORS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 30, DELHI, DELHI
M/S LS CONTRACTORS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 30, DELHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
RATNA SAGAR PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-4, DELHI
RATNA SAGAR PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-4, DELHI
SNW SMITH CONSULTANTS PVT. LTD.,DELHI vs ACIT CENTRAL CIRCLE 05, DELHI
SNW SMITH CONSULTANTS PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE 05, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER (Assessment Years: 2012-13 to 2016-17) M/s SNW Smith Consultants Pvt. Ltd. 306 and 307, 3rd Floor, DLF Place, Plot No.A-4 District Centre, Saket, New Delhi 110017 Vs. ACIT, Central Circle-05 ARA Center Jhandewalan Extension New Delhi 110055 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AAKCS4626B Appellant Respondent Appellant by : Respondent by : Hasneeta Matta, Adv, & Mahan Kalra, Adv. Sh. Mahesh Kumar, CIT, DR Date o
SNW SMITH CONSULTANT PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE 5, DELHI
SNW SMITH CONSULTANT PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE 5, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER (Assessment Years: 2012-13 to 2016-17) M/s SNW Smith Consultants Pvt. Ltd. 306 and 307, 3rd Floor, DLF Place, Plot No.A-4 District Centre, Saket, New Delhi 110017 Vs. ACIT, Central Circle-05 ARA Center Jhandewalan Extension New Delhi 110055 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AAKCS4626B Appellant Respondent Appellant by : Hasneeta Matta, Adv, & Mahan Kalra, Adv. Respondent by : Sh. Mahesh Kumar, CIT, DR Date o
SNW SMITH CONSULTANTS PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE 5, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER (Assessment Years: 2012-13 to 2016-17) M/s SNW Smith Consultants Pvt. Ltd. 306 and 307, 3rd Floor, DLF Place, Plot No.A-4 District Centre, Saket, New Delhi 110017 Vs. ACIT, Central Circle-05 ARA Center Jhandewalan Extension New Delhi 110055 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AAKCS4626B Appellant .. Respondent Appellant by : Respondent by : Hasneeta Matta, Adv, & Mahan Kalra, Adv. Sh. Mahesh Kumar, CIT, DR Dat
THRIVENI SAINIK MINING PRIVATE LIMITED,GURGAON vs DCIT, CIRCLE 3(1), GURGAON, GURGAON
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SGA INFOTECH PRIVATE LIMITED,NEW DELHI vs ACIT, DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
