ITAT Delhi Bench
80,939 judgments
ALL INDIA KATARIA EDUCATIONAL SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
INDER DEV GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
INDER DEV GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ALL INDIA KATARIA EDUCATIONAL SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
INDER DEV GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ALL INDIA KATARIA EDUCATIONAL SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ALL INDIA KATARIA EDUCATIONAL SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
INDER DEV GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
SUMANGLAM SEWA AIVAM EDUCATION SAMITI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2
J R C GRID ENGINEERS PVT LTD.,DELHI vs DCIT CENTRAL CIRCLE-30 , DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
J R C GRID ENGINEERS PVT LTD,NEW DELHI vs DCIT CENTRAL CIRCLE-30, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
LAVEENA JAIN,MEERUT vs ITO WARD 1(1)(4), MEERUT
S.L. CONTRACTORS PVT. LTD.,DELHI vs ITO WARD-24(1), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER (Assessment Year: 2018-19) S.L. Contractors Pvt. Ltd. Vs. Income Tax Officer BG-55, Air Force Station Tughlakabad, Khanpur, Delhi 110062 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AAUCS3830P Ward-24(1) C.R. Building New Delhi 110002 Appellant Respondent Appellant by : Sh. K. Sampath, Adv. (Virtual) Respondent by : Sh. Om Prakash, Sr. DR Date of Hearing 19.11.2025 Date of Pronouncement 21.11.2025 PER ANUBHAV SHARMA,
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-18, DELHI, DELHI vs SH. BHUDEV HARIOM GUPTA, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ANWAR DHEBAR, RAIPUR,CHHATTISGARH
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SAINI CO-OPERATIVE THARIFT AND CREDIT SOCIETY LTD,DELHI vs ITO WARD-48(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SAINI CO-OPERATIVE THARIFT AND CREDIT SOCIETY LTD,DELHI vs ITO WARD-48(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME-TAX , DELHI vs LOGIC CONTROL PVT. LTD., DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
VALAKA ENGINEERING PRIVATE LIMITED,WEST BENGAL vs ACIT, CIRCLE – 20, NEW DELHI, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
KUSUM SAHGAL,GURUGRAM vs ACIT,CIRCLE-19(2), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)