ITAT Delhi Bench

LOKMANI SHARMA,DELHI vs ITO WARD-68(1) , NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

REDEFINED CARDBOARD PVT LTD,DELHI vs INCOME TAX OFFICER WARD 21(2), DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

MEENU,PALWAL vs THE INCOME TAX OFFICER, WARD-1(3), FARIDABAD

GLOBAL INDIA ELECTRICALS,DELHI vs INCOME TAX OFFICER, WARD-55(5), DELHI, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

ATUL KUMAR GUPTA,GURGAON vs INCOME TAX OFFICER, WARD 1(5), GURGAON

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S PEAK MINERALS & MINING PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 32, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

MODER INOESPO LTD ,DELHI vs DCIT, CENTRAL CIRCLE-01, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

COSMO PRINT SOLUTION PVT LTD,DELHI vs ITO WARD 6(3), DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

INCOME TAX OFFICER, WARD-2(1), DELHI, DELHI vs ANOVA INFRACON PRIVATE LIMITED, DELHI

INCOME TAX OFFICER, DELHI vs ANOVA INFRACON PRIVATE LIMITED, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RAM SINGH DABAS (THROUGH LEGAL HEIR SMT. RAJESH DEVI),DELHI vs ITO WARD 69(5), NEW DELHI

PANIPAT FRUIT AGENCY,SONIPAT vs IOT WARD 36(2), NEW DELHI

DS SPICECO P. LTD.,NEW DELHI vs DCIT CENTRAL CIRCLE 6, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

AGMA POLYMERS PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, DELHI, DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SHIVAM SUNDRAM BUILDWELL PRIVATE LIMITED,DELHI vs DCIT, JHANDEWALAN

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

KHAS FOODS PRIVATE LIMITED,VASANT VIHAR vs INCOME TAX OFFICER, C.R. BUILDING

VIRENDER KUMAR,KARNAL vs INCOME TAX OFFICER, WARD - 5, KARNAL, KARNAL

DCIT, CIRCLE-4(2), NEW DELHI vs CDS INFRA PROJECTS LTD., NEW DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

G4S SECURE SOLUTIONS INDIA PVT LTD vs DEPUTY DIRECTOR OF INCOME TAX CPC BANGALORE & ORS.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

G4S SECURE SOLUTIONS INDIA PVT LTD vs DEPUTY DIRECTOR OF INCOME TAX CPC BANGALORE & ORS.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR