ITAT Delhi Bench
80,939 judgments
M/S NANGLOI EDUCATION SOCIETY vs COMMISSIONER OF INCOME TAX EXEMPTIONS & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MS NANGLOI EDUCATION SOCIETY vs COMMISSIONER OF INCOME TAX EXEMPTIONS & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
AKI ORGANICS PVT LTD (MERGED WITH SONY FINANCIAL SERVICES PVT LTD) vs ACIT CENTRAL CIRCLE 27 & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-1 vs M/S AON CONSULTING PRIVATE LIMITED
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-1 vs M/S AON CONSULTING PRIVATE LIMITED
KROSS DIAMONDS PVT. LTD vs INCOME TAX OFFICER, WARD 14(3)
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX -INTERNATIONAL TAXATION-3 vs SALESFORCE.COM SINGAPORE PTE. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
KROSS DIAMONDS PVT. LTD vs INCOME TAX OFFICER, WARD 14(3)
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs COURSERA INC.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs COURSERA INC.
PAWAN KUMAR PANDEY HUF,DELHI vs INCOME TAX OFFICER, WARD 59(6), DELHI, DELHI
M/S JHALAK IMPEX LTD.,DELHI vs SH. RAJESH CHANDRA, CIT(A), DELHI
AMTECH ENGINEERS,DELHI vs INCOME TAX OFFICER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
GSS PIZZA CIRCLE PRIVATE LIMITED,DELHI vs NEAC, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
ANIL BAREJA,DELHI vs ACIT, CIRCLE 58(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
SHRI SHIV SINGH BISHT,GHAZIABAD vs ITO WARD 67(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
ENVIRONICS TRUST,DELHI vs ITO WARD EXEMPT 1(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
