ITAT Delhi Bench

RAJESH AGGARWAL,DELHI vs ITO, WARD 2(2), FARIDABAD

ANUPAM NAYYAR,DELHI vs ITO WARD 50(3), DELHI

HIMANSHU GUPTA,NOIDA vs INCOME TAX OFFICER, WARD 5(1)(3), NOIDA, NOIDA

SHRI SATBEER SINGH GODARA (Judicial Member)

INCOME TAX OFFICER, FARIDABAD vs HARBANS LAL, FARIDABAD

CHARANJEET SINGH,PANIPAT vs INCOME TAX OFFICER, WARD 1, PANIPAT

MANOJ KUMAR,GHAZIABAD vs INCOME TAX OFFICER , DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

DHRUV SINGHAL,EAST DELHI vs ITO WARD 58(6), ITO , DELHI

SHWETA KANODIA,PITAMPURA, DELHI vs INCOME TAX OFFICER, DELHI

MANU GAUR,GURGAON vs INCOME TAX OFFICER, INCOME TAX OFFICE, NOIDA

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

VINDHYA TRUST,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, DELHI

SHRI GOSHALA,GURGAON vs CIT EXEMPTION, CHANDIGARH

SHRI GOSHALA,GURGAON vs CIT(EXEMPTIONS), CHANDIGARH

INCOME TAX OFFICER, WARD-62(1), DELHI vs RAJESH GUPTA, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFARU RAHMAN (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-17, DELHI, DELHI vs M/S MANI CAPITAL LIMITED, KANPUR

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-17, NEW DELHI, DELHI vs M/S MANI CAPITAL LIMITED, KANPUR

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-17, NEW DELHI, DELHI vs M/S MANI CAPITAL LIMITED, KANPUR

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-17, NEW DELHI, DELHI vs M/S MANI CAPITAL LIMITED, KANPUR

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

GAGANDEEP SINGH,FARIDABAD vs ASST. DIRECTOR OF INCOME TAX, BENGALURU

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, MORADABAD vs SWATI MENTHOL AND ALLIED CHEMICALS LIMITED, RAMPUR

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

KAD HOUSING PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6, DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR