ITAT Delhi Bench
80,939 judgments
VIRGIN ATLANTIC AIRWAYS LIMITED,GURGAON vs DCIT INTL. TAXATION, GURGAON
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, NEW DELHI vs KOYA AND COMPANY CONSTRUCTION LIMITED, HYDERABAD
ARUN RAJPUT,DELHI vs ITO, WARD-45(3), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RG HOME FURNISHING PVT. LTD. (FORMERLY KNOWN AS AKASH HOME FURNISHING PVT. LTD. FORMERLY KNOWN AS GSM SPUNTEX PVT. LTD.),PANIPAT vs DCIT CENTRAL CIRCLE, KARNAL
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RG HOME FURNISHING P.LTD (FORMERLY KNOWN AS M/S AKASH HOME FURNISHING P.LTD FORMERLY KNOWNAS M/S GSM SPUNTEX P.LTD),PANIPAT vs DCIT, CENTRAL CIRCLE, KARNAL
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RG HOME FURNISHING P.LTD (FORMERLY KNOWN AS M/S AKASH HOME FURNISHING P.LTD FORMERLY KNOWN AS M/S GSM SPUNTEX P.LTD),PANIPAT vs DCIT, CENTRAL CIRCLE, KARNAL
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
GBT INDIA PRIVATE LIMITED,NEW DELHI vs ACIT,OSD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
LATA GUPTA,NEW DELHI vs ITO WARD - 34(2), NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MANISH GARG,DELHI vs ITO, WARD- 40(1), DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
MEGHA GARG,DELHI vs ITO, WARD- 40(1), DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
TANEJA CONSTRUCTION UDYOG LTD.,,NEW DELHI vs DCIT, CENTRAL CIRCLE- 27, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DCIT, NEW DELHI vs M/S AMERICAN EXPRESS (INDIA) PVT. LTD.,, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
AMERICAN EXPRESS (INDIA) PVT. LTD.,,NEW DELHI vs JCIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
KALYANAM KAROTI MEERUT,MEERUT vs ITO EXEMPTION GZB, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
PRASHANT JAIN,JAIPUR vs DCIT, CIRCLE 5(2)(1), NOIDA, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member)
