ITAT Delhi Bench

DELIGHT PROPCON PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-2, FARIDABAD

SUNRISE PROPBUILD PVT LTD.,DELHI vs ACIT, CENTRAL CIRCLE-2, FARIDABAD

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

SUNRISE PORPBUILD PVT LTD,DELHI vs ACIT, CENTRAL CIRCLE-2, FARIDABAD

MARIGOLD MERCHANDISE PRIVATE LIMITED ,DELHI vs ACIT, CENTRAL CIRCLE-2, FARIDABAD

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

RAINBOW SOCIAL & EDUCATIONAL TRUST,NEW DELHI vs CIT (EXEMPTION), NEW DEHI

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

SIGMA PARADISE,GHAZIABAD vs DCIT, WARD 2(2)(1), GHAZIABAD

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RAJ KUMAR DAGA HUF,DELHI vs ACIT CIRCLE 30(1), DELHI

RAJ KUMAR DAGA HUF,DELHI vs ACIT CIRCLE 30(1), NEW DELHI

ACIT CIRCLE-28(1), NEW DELHI, NEW DELHI vs KULDEEP KAUR, NEW DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs LURGI INDIA INTERNATIONAL SERVICES PRIVATE LIMITED, NEW DELHI

allowing carry forward of losses.”

AVON METERS PVT LTD,MOHALI vs DCIT CIRCLE-1(1), DELHI

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

KRISH FOUNDATION,NEW DELHI vs CIT(EXEMPTION), NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

KRISH FOUNDATION,NEW DELHI vs CIT(EXEMPTION), NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

RAKESH CHOPRA,DELHI vs INCOME TAX OFFICER, DELHI

VIKAS AGGARWAL,DELHI vs ITO,WARD-45(8), DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JAINMATI JAIN,YOJANA VIHAR vs ITO WARD 56(2) NEW DELHI, NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

GOODVIEW TECHNOLOGIES PRIVATE LIMITED,LAXMI NAGAR DELHI vs DCIT CENTRAL CIRCLE NOIDA, NOIDA

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

AJAY GUPTA,FARIDABAD vs INCOME TAX OFFICER, WARD-1(1), FARIDABAD

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 27, NEW DELHI vs ANAND KUMAR CHAURASIA, DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

SH. ANAND KUMAR CHAURASIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI, DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)