ITAT Delhi Bench

AJAY PAL SINGH,NOIDA GAUTOM BUDDH NAGAR vs ITO WARD 1(1) NOIDA GBN, NOIDA

SHRI S.RIFAUR RAHMAN, ACCOUNTANT MEMBER\nand\nSHRI ANUBHAV SHARMA, JUDICIAL MEMBER\n\nITA No.2253/DEL/2025\n(Assessment Year: 2020-21)\n\nAjay Pal Singh,\nVillage Gadi, Near Dadri\nGautam Budh Nagar - 201 301 Uttar Pradesh).\n(PAN : AXGPS6679A)\n\n(APPELLANT)\n\nVS.\n\nITO, Ward 1 (1),\nNoida.\n\n(RESPONDENT)\n\nASSESSEE BY : Shri Vijay Kumar Singla, CA\nREVENUE BY : Shri Ajay Kumar Arora, Sr. DR\n\nDate of Hearing : 02.09.2025\nDate of Order : 26.11.2025\n\nORDER\n\nPER S. RIFAUR RAHMAN (A

ADARSH SHIV SHAKTI SHIKSHA SAMITI,DELHI vs PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3, DELHI

PRESIDIUM EDUCATIONAL & CHARITABLE TRUST,DELHI vs PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3 , DELHI

DIVINE EDUCATIONAL AND CHARITABLE TRUST,DELHI vs PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3, DELHI

NATHANEIL JUNIOR EDUCATION SOCIETY,DELHI vs PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3 , DELHI

CEB LLC (EARLIER KNOWN AS CEB INC.),UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME TAX , NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

MUKUT BEHARI LAL BHARGAVA,GURGAON vs ACIT, CIRCLE(2)1, GURGAON

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

A. T. INVOFIN PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE 26, DELHI

ALSTOM TRANSPORT SA,KARNATAKA vs DCIT, INT. TAXATION CIRCLE 1(1)(1), DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALSTOM TRANSPORT SA,KARNATAKA vs DCIT, INT. TAXATION CIRCLE 1(1)(1), DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALSTOM TRANSPORT SA,BANGALORE vs DCIT INTL. TAXATION CIRCLE 1(1)(1), NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALSTOM TRANSPORT SA,BANGALORE vs DCIT INTL. TAXATION CIRCLE 1(1)(1), NEW DELHI

ALSTOM TRANSPORT SA,KARNATAKA vs DCIT INTERNATIONAL TAXATION, CIRCLE 1(1)(1), NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANIL KUMAR,DELHI vs INCOME TAX OFFICER, DELHI

SHRI ANUBHAV SHARMA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SOMANI WORSTED LIMITED, NEW DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SOMANI WORSTED LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, NEW DELHI vs ENRICH AGRO FOOD PRODUCTS PVT. LTD., NEW DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, NEW DELHI vs ENRICH AGRO FOOD PRODUCTS PVT. LTD., NEW DELHI

PASSION REALTECH PVT LTD,GURGAON vs ;ACIT, CENTRAL CIRCLE-2, FARIDABAD

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

PASSION REALTECH PVT LTD,GURGAON vs ACIT, CENTRAL CIRCLE-2, FARIDABAD

SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER\nAND\nSHRI YOGESH KUMAR U.S., JUDICIAL MEMBER\nITA No. 1268/Del/2025 (A.Y. 2011-12)\nITA No. 1269/Del/2025 (A.Y. 2012-13)\nM/s Passion\nLtd.C-131, Ground\nBlock-C, Sushant\nArcade, Sushant\nGurgaon-122002\nPAN: AAECP8445M\nAppellant\nRealtechPvt.\nfloor,\nShopping\nLok-1,\nVs\nAssistant\nCommissioner of\nIncome Tax, Central Circle-II,\nFaridabad,\nHaryana-121001\nRespondent\nAssessee by Sh. S.S. Nagar, CA\nRevenue by Ms. Suman Malik, CIT(DR)\nDate of