ITAT Delhi Bench
80,939 judgments
INCOME TAX OFFICER, WARD-14(3), NEW DELHI vs KOLAHAI INFOTECH PRIVATE LIMITED , DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
INCOME TAX OFFICER, WARD-14(3), DELHI vs KOLAHAI INFOTECH PRIVATE LIMITED , DELHI
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 NOIDA, NOIDA vs M/S ACE RESIDENCY PVT. LTD, GHAZIABAD
M/S QUASAR INDIA LTD ,DELHI vs ACIT, CIRCLE-19(1), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SRI RANI SHAKTI ROLLER FLOUR MILLS PVT. LTD.,DELHI vs JCIT (OSD), NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), MEERUT, MEERUT (U.P.) vs NITA RASTOGI, MEERUT (U.P.)
DINESH KUMAR,DELHI vs DCIT,CENTRAL CIRCLE-07, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DINESH KUMAR,DELHI vs DCIT,CENTRAL CIRCEL-07, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DINESH KUMAR,DELHI vs DCIT,CENTRAL CIRCLE-07, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JCIT(OSD), DELHI vs AVON METERS PRIVATE LIMITED, PUNJAB
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
MICROSOFT CORPORATION (INDIA) PRIVATE LIMITED,NEW DELHI vs PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI
SCHENKER INDIA PRIVATE LIMITED (SUCCESSOR OF SCHENKER INDIA PRIVATE LIMITED (PAN-AAACS8948J)),HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2), CR BUILDING, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SCHENKER INDIA PRIVATE LIMITED (SUCCESSOR OF SCHENKER INDIA PRIVATE LIMITED (PAN AAACS8948J)),GURUGRAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
MATA PARMESHWARI CHARITABLE TRUST,BAGHPAT, UTTAR PRADESH vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW, LUCKNOW, UTTAR PRADESH
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ASHOK KUMAR JAIN,DELHI vs PR, CIT 20, NEW DELHI
SHRI NARENDRA CHARITABLE TRUST,DELHI vs PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3, DELHI
ASIAN RESOURCES LIMITED,DELHI vs INCOME TAX OFFICER WARD 3(3), INCOME TAX OFFICER
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHAKUNTALAM EDUCATIONAL SOCIETY EAST DELHI,NEW DELHI vs PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3, DELHI
FLINT POWER TOOLS(P) LTD,GURUGRAM vs ACIT,CENTRAL, CIRCLE-1, FARIDABAD
OXFORD SHIKCHHA PRASAR SANSTHAN,KANNAUJ vs ITO (EXEMPTION), GHAZIABAD, GHAZIABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
