ITAT Delhi Bench
80,939 judgments
RAJESH GUPTA,NEW DELHI vs ITO CIRCLE-28(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
JAN SANDESH,DELHI vs CIT(EXEMPTION), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
JAN SANDESH,DELHI vs CIT(EXEMPTION), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
LATE YASH CHOWDHARY,GORAKHPUR vs DCIT CENTRAL CIRCLE -27, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
LATE YASH CHOWDHARY,GORAKHPUR vs DCIT CENTRAL CIRCLE -27, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
LATE YASH CHOWDHARY ,GORAKHPUR vs DCIT CENTRAL CIRCLE -27, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CHANDRA VIDYA INVESTMENT & FINANCE PVT. LTD.,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, DELHI, NEW DELHI
CHANDRA VIDYA INVESTMENT & FINANCE PVT. LTD.,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, DELHI, NEW DELHI
CHANDRA VIDYA INVESTMENT & FINANCE PVT. LTD.,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, DELHI, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJBIR SINGH ,PANIPAT vs ITO WARD-1 PANIPAT, PANIPAT
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GURBAKSHISH SINGH BATRA,DELHI vs ACIT,CIRCLE-52(1), DELHI
INCOME TAX OFFICER, WARD 23(3), NEW DELHI vs M/S SHREE SHYAM COATINGS PRIVATE LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, NEW DELHI vs SHREE SHYAM COATINGS LIMITED, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
AROMA CHEMICALS,MORADABAD vs ACIT,CIRCLE-1, MORADABAD
YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAMKISHAN,BAGHPAT vs ITO WARD-1(5), MEERUT
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
PARVEEN TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, FARIDABAD HARYANA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DEPUTY COMMISSIONE ROF INCOME TAX, DELHI vs SULOCHANA MAHADEV BOBADE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NARESH KUMAR JAIN,DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMWAY INDIA ENTERPRISES PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE 1(1), DELHI / NFAC, DELHI
HILLVIEW TECHNOLOGIES PRIVATE LIMITED,LAXMI NAGAR DELHI vs DCIT, NOIDA UTTAR PRADESH
YOGESH KUMAR US (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)