ITAT Delhi Bench
80,939 judgments
DAMY ROYAL INDUSTRIES (P) LTD.,NEW DELHI vs DCIT CIRCLE 7(2), NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
MANIDEEP MAGO ,NEW DELHI vs ACIT CENTRAL CIRCLE 27 , NEW DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ITO, INCOME TAX DEPARTMENT vs HUMOLE DIAGNOSTIC PVT LTD, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DCIT CIRCLE 1(1), NEW DELHI vs ACME TELE POWER LTD. (NOW KNOWN AS ACME CLEANTECH SOLUTION LTD.), NEW DELHI
SHRI SUDHIR PAREEK (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE-26, NEW DELHI vs ANURAG DALMIA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, CENTRAL CIRCLE-26, NEW DELHI vs ANURAG DALMIA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, CENTRAL CIRCLE-26, NEW DELHI vs ANURAG DALMIA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, CENTRAL CIRCLE-26, NEW DELHI vs ANURAG DALMIA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, CENTRAL CIRCLE-26, NEW DELHI vs ANURAG DALMIA, NEW DELHI
DCIT, CENTRAL CIRCLE-26, NEW DELHI vs ANURAG DALMIA, NEW DELHI
DCIT, CENTRAL CIRCLE-26, NEW DELHI vs ANURAG DALMIA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, CENTRAL CIRCLE-26, NEW DELHI vs ANURAG DALMIA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, CENTRAL CIRCLE-26, NEW DELHI vs ANURAG DALMIA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
M/S. ACME CLEANTECH SOLUTIONS LTD.,NEW DELHI vs DCIT, NEW DELHI
M/S. ACME CLEANTECH SOLUTIONS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
SHRI SUDHIR PAREEK (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHYAMSUNDAR SHARMA vs ACIT/INITIATING OFFICER, BENAMI PROHIBITION UNIT-2, DELHI & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
GANDHI MANDELA FOUNDATION,BADARPUR,SOUTH DELHI vs CIT EXEMPTION, CIVIC CENTER
BHARAT MUKTI MORCHA,NEW DELHI vs CIT (EXEMPTION) DELHI, NEW DELHI
BHARAT MUKTI MORCHA,DELHI vs CIT(EXEMPTION), NEW DELHI
TRIBHAWAN,. vs ITO WARD-2, REWARI, .
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
