ITAT Delhi Bench

MAMTA SHARDA,MEERUT vs ACIT, CENTRAL CIRCLE, MEERUT

RAJENDER SINGH,DELHI vs ACIT CENTRAL CIRCLE- 32, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

VIVEK NEHRA,H NO. VILLAGE, BISHOKHAR, NEAR KAALI HAVELI vs ASSESSING OFFICER, GHAZIABAD

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SANDEEP NANDAL,HARYANA vs ITO, WARD-34(5), DELHI

SHRI ANUBHAV SHARMA (Judicial Member)

NEHA GUPTA,HARYANA vs ITO WARD-3(1), GURUGRAM, HARYANA

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

SUMITRA BUILDERS & DEVELOPERS (P) LTD.,NEW DELHI vs DCIT TDS CIRCLE-75(1), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

SHRI KRISHNA HARE EDUCATIONAL TRUST,DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(2), DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER (Assessment Year 2017-18) Shri Krishna Hare Educational Trust 802, Padma Tower 1, 5 Rajendra Place, New Delhi 110008 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AAITS2217B Appellant Vs. Income Tax Officer, Ward Exemption 2(2) E-2, Block, Civic Centre, Minto Road, New Delhi 110002 Respondent Appellant by : Sh. Amit Kaushik, Adv. & Sh. Himanshu Sharma, Adv. Respondent by : Sh. Om Prakash, Sr. DR Date of Hearing 17.11.

AGRA COLLEGE,AGRA vs EXEMPTION CIRCLE, GZB, GHAZIABAD

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

INFRES METHODEX PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 12(1), DELHI, DELHI

STANDARD CASTINGS PVT LTD,DELHI vs ITO WARD-24(1), DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

RAM MANOHAR EDUCATIONAL AND SAMUDAI BAL VIKAS SOCIETY,DELHI vs CIT EXEMPATION, DELHI, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

BIJENDRA KUMAR,NOIDA vs DCIT, INCOME TAX OFFICE, NOIDA

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

YOGESH MALIK,NEW DELHI vs ACIT CIRCLE 43(1), NEW DELHI, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

JAI PRAKASH SAINI,DELHI vs ITO, DELHI

GAYATRI SEWA SANSTHAN,UTTAR PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), GHAZIABAD, GHAZIABAD

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

ASSISTANT COMMISSIOER OF INCOME TAX (OSD)/INCOME TAX OFFICER, CHANDAUSI vs VINOD KUMAR AGARWAL, CHANDAUSI

SHARAD PANWAR,SHAHDARA, DELHI vs INCOME TAX OFFICER, VIKAS BHAWAN, DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

MRS REEMA SHARDA,MEERUT vs DCIT,CENTRAL, MEERUT

ACIT, DR. SPM CIVIC CENTRE NEW DELHI vs ALLOY WAREHOUSE & INTERIORS LLP, DELHI

SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

RSP LEARNING FOUNDATION,DELHI vs CIT EXEMPTION DELHI, DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)