ITAT Delhi Bench
80,939 judgments
KIRAN MAHANA,DELHI vs DCIT,CENTRAL CIRCLE-27, DELHI
INCOME TAX OFFICER, WARD-14(3), NEW DELHI vs KOLAHAI INFOTECH PRIVATE LIMITED , NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI GURU SINGH SABHA,GURUGRAM vs INCOME TAX OFFICER, EXEMPTION WARD FARIDABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SHAIFALI JAIN,MUZAFFARNAGAR vs ITO WARD-3(2), MUZAFFANAGAR
SHRI ANUBHAV SHARMA (Judicial Member)
JD JEWELLERS,DELHI vs ITO WARD-58(3), DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
NISHI MEHRA,DELHI vs DCIT, CENTRAL CIRCLE-32 DELHI, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NISHI MEHRA,DELHI vs DCIT, CENTRAL CIRCLE-32 DELHI, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CARLSBERG INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE, GURUGRAM, GURUGRAM
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
WHEELS POLYMERS PVT LTD,DELHI vs TDS WARD 78(4), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ASHISH KAKKAR,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 70(1), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ASHISH DUA,PANIPAT vs INCOME TAX OFFICER, WARD- 1, PANIPAT, PANIPAT
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SURESH CHAND,GURGAON vs ITO,WARD 4(1),GURGAON, GURGAON
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SHRI VED PRAKASH,GURGAON vs PR, CIT , FARIDABAD
SHRI S RIFAUR RAHMAN, ACCOUNTNAT MEMBER, SHRI ANUBHAV SHARMA (Judicial Member)
NAVNEET GARG,DELHI vs ITO,WARD- 43(7), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
JATIN,SONIPAT, HARYANA vs ITO WARD 2, SONIPAT HARYANA
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DILEEP K GUPTA,DELHI vs DCIT CC-31, DELHI
DILEEP K GUPTA,DELHI vs DCIT CC-31, DELHI
DILEEP K GUPTA,DELHI vs DCIT CC-31, DELHI
DILEEP K GUPTA,DELHI vs DCIT CC-31 , DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DILEEP K GUPTA,DELHI vs DCIT, CC-31 , DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)