ITAT Delhi Bench
80,940 judgments
DILEEP K GUPTA,DELHI vs DCIT, CC-31 , DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DILEEP K GUPTA,DELHI vs DCIT, CC-31, DELHI
INTEVA PRODUCTS NETHERLANDS B.V.,NETHERLANDS vs ACIT IT CIRCLE 2(1)(1), DELHI
NEXGEN SKILL INDIA TRUST,MORADABAD vs CIT EXEMTPTION, LUCKNOW
MARELLI (INDIA) PRIVATE LIMITED,GURUGRAM vs DEPUTY COMMISSIONAR OF INCOME-TAX, CIRCLE 16(1), NEW DELHI
BHARAT MUKTI MORCHA,NEW DELHI vs CIT (EXEMPTION) DELHI, NEW DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
KISAN INTERNATIONAL TRADING FZE,NEW DELHI vs ACIT, INT. TAX 2(1)(2), DELHI
SONY INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 22(2), DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SONY INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 22(2), DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
OMEGA BROADCAST PRIVATE LTD,NOIDA vs ACIT,CIRCLE-2(2)(1), GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member)
OMEGA BROADCAST PRIVATE LTD,NOIDA vs ACIT, CIRCLE-2(1)(1), GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member)
OMEGA BROADCAST PRIVATE LTD,NOIDA vs ACIT CIRCLE-2(2)(1), GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member)
KANCHAN CHOPRA,DELHI vs INCOME TAX OFFICER, WARD 43(6), DELHI, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
DCIT, CIRCLE - 19(1), DELHI vs PTC INDIA LTD., DELHI
ARTI MALIK,INDIRAPURAM vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
VIKRAM BAKSHI AND COMPANY PRIVATE LIMITED,NEW DELHI vs COMMISSIONER OF INCOME TAX APPEAL CIT(A) NFAC, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
SATBIR SAGWAL,KARNAL vs INCOME TAX OFFICER, WARD-4, KARNAL , KARNAL
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
VIKRAM BAKSHI AND COMPANY PRIVATE LIMITED,NEW DELHI vs COMMISSIONER OF INCOME TAX APPEAL - CIT(A), NATIONAL FACELESS APPEAL CENTRE (NFAC)
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ACIT(OSD), RANGE-10, DELHI, NEW DELHI vs GAUTAM TECHARGO PRIVATE LIMITTED, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)