ITAT Delhi Bench
80,940 judgments
PTC INDIA LIMITED,DELHI vs DCIT, CIRCLE-19(1), NEW DELHI
RITU KAPUR,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
RITU KAPUR,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
RITU KAPUR,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
RBS AA HOLDINGS (NETHERLANDS) B.V.,NETHERLANDS vs DCIT, CIRCLE- 3(1)(1) INT. TAXATION, NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, CENTRAL CIRCLE-1, GURUGRAM vs PLANET INFRA PROMOTERS P.LTD, NEW DELHI
HOLLISTER MEDICAL INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 11(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SIGMA MOULDS AND STAMPINGS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2), DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
GRID SOLUTIONS SAS vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
KUMARI SURESH ARORA,NEW DELHI vs JCIT RANGE-49 DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
KISHWARNA CHARITABLE TRUST,GREATER KAILASH PART I vs CIT(EXEMPTION), SHRI PRAKASH DUBEY, CIVIC CENTRE, MINTO ROAD
SHRI CHALLA NAGENDRA PRASAD (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)
KISHWARNA CHARITABLE TRUST,GREATER KAILASH PART I vs CIT(EXEMPTION) SHRI PRAKASH DUBEY, CIVIC CENTRE, MINTO ROAD
SHRI CHALLA NAGENDRA PRASAD (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD vs JASPAL SINGH SALUJA, GHAZIABAD
ASSPS6238G,NOIDA vs AO, DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SH. ANIL SHARMA,DELHI vs ITO WARD-30(1), DELHI
SUNIL KUMAR CHAUDHARY,DELHI vs ITO WARD-29(1), DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SUSHIL RICE AND GENERAL MILLS,PINGLI ROAD KARNAL vs ITO WARD-1-KARNAL, KARNAL
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
NAVEEN MAHIPAL,BIKANER vs DCIT, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MADHU BALA GUPTA,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
M/S ABSOLUTE HERBS EXPORTS PVT LTD (SUCCESSOR IN INTEREST OF KUNDAN CARE PRODUCTS LTD),HARIDWAR, UTTARAKHAND vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KARNAL (HARYANA), CENTRAL CIRCLE, KARNAL, HARYANA
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
