← All Benches

ITAT Delhi Bench

80,940 judgments

INCOME TAX OFFICER WARD 1(1), FARIDABAD, FARIDABAD vs BHIKSHU PORTFOLIO PRIVATE LIMITED, FARIDABAD

ITA 4252/DEL/2025[2017-18]Status: Disposed17/11/2025AY 2017-18

INCOME TAX OFFICER WARD 1(1), FARIDABAD, FARIDABAD vs BHIKSHU PORTFOLIO PRIVATE LIMITED, FARIDABAD

ITA 4251/DEL/2025[2016-17]Status: Disposed17/11/2025AY 2016-17

ACIT, NEW DELHI vs SRI PREM PROPERTIES PRIVATE LIMITED, NEW DELHI

ITA 4248/DEL/2025[2009-10]Status: Disposed17/11/2025AY 2009-10

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

ACIT, NEW DELHI vs GUDWALA & SONS, DELHI

ITA 4247/DEL/2025[2016-17]Status: Disposed17/11/2025AY 2016-17

INCOME TAX OFFICER WARD 1(1), FARIDABAD, FARIDABAD vs BHIKSHU PORTFOLIO PRIVATE LIMITED, FARIDABAD

ITA 4207/DEL/2025[2015-16]Status: Disposed17/11/2025AY 2015-16

INCOME TAX OFFICER, FARIDABAD vs BHIKSHU PORTFOLIO PRIVATE LIMITED, FARIDABAD

ITA 4206/DEL/2025[2014-15]Status: Disposed17/11/2025AY 2014-15

INCOME TAX OFFICER, FARIDABAD vs BHIKSHU PORTFOLIO PRIVATE LIMITED, FARIDABAD

ITA 4205/DEL/2025[2013]Status: Disposed17/11/2025

T.C. HEALTHCARE PVT LTD,MEERUT vs ITO WARD-25(1), DELHI

ITA 3957/DEL/2025[2016-17]Status: Disposed17/11/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

ARCHANA SINGH,MUMBAI vs INCOME TAX OFFICER, DELHI

ITA 3858/DEL/2025[2012-13]Status: Disposed17/11/2025AY 2012-13

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

VIKRANT YADAV,GURGAON vs ITO WARD 28(1),DELHI, DELHI

ITA 3401/DEL/2025[2011-12]Status: Disposed17/11/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

GANGA BISHAN,GURGAON vs ITO WARD 1(3), GURGAON

ITA 2179/DEL/2025[2019-20]Status: Disposed17/11/2025AY 2019-20

GLS INFRATECH PRIVATE LIMITED,GURGAON vs ITO,TDS WARD- 74(3), DELHI

ITA 1822/DEL/2025[2015-16]Status: Disposed17/11/2025AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

NEW MANGALORE PORT ROAD COMPANY LIMITED,NEW DELHI vs DCIT, CIRCLE-16(1), DELHI

ITA 1053/DEL/2025[2015-16]Status: Disposed17/11/2025AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, ROHTAK CIRCLE vs RAVI PRAKASH AGGARWAL, DELHI

ITA 776/DEL/2024[2013]Status: Disposed17/11/2025

ANAND SWAROOP,SIKANDRABAD vs INCOME TAX OFFICER, NFAC, DELHI

ITA 5711/DEL/2024[2014-15]Status: Disposed17/11/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

SINGLA APPARELS PRIVATE LIMITED,GANDHI NAGAR vs INCOME TAX OFFICER, DELHI

ITA 5163/DEL/2024[2017-18]Status: Disposed17/11/2025AY 2017-18

ITO WARD 43 1, NEW DELHI vs SANWAR MAL SHARMA THROUGH LEGAL HEIR KESAR DEVI , DELHI

ITA 4988/DEL/2024[2012]Status: Disposed17/11/2025

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

INCOME TAX OFFICER WARD 23(1) DELHI, DELHI vs SHANKARRAJ IMPEX PRIVATE LIMITED, DELHI

ITA 4443/DEL/2024[2018-19]Status: Disposed17/11/2025AY 2018-19

INCOME TAX OFFICER WARD 23(1), NEW DELHI vs SHANKARRAJ IMPEX PRIVATE LIMITED, DELHI

ITA 4442/DEL/2024[2017-18]Status: Disposed17/11/2025AY 2017-18

INCOME TAX OFFICER WARD-23(1) DELHI, NEW DELHI vs SHANKARRAJ IMPEX PVT LTD, NEW DELHI

ITA 4441/DEL/2024[2016-17]Status: Disposed17/11/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)